High Courts25 Mar 1929
Prahlad Barman and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 447
Penal Code, 1860 (IPC) — Section 498
COURT ARCHIVE
Calcutta High Court judgments, 1929
453 judgments · page 16 of 23
High Courts22 Mar 1929
Abinash Chandra Ghosh Vs Narhari Mether and Another
Calcutta High Court · AIR 1930 Cal 165
High Courts22 Mar 1929
Nazir Ahmmad and Others Vs Tamijaddi Ahamed and Others
Calcutta High Court · AIR 1929 Cal 430 : 122 Ind. Cas. 303
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts22 Mar 1929
Osman Munshi and Others Vs Kader Pramanick and Others
Calcutta High Court · AIR 1929 Cal 768 : 122 Ind. Cas. 640
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts21 Mar 1929
Brindaban Misra Adhikary Vs Dhruba Charan Roy and Others
Calcutta High Court · AIR 1929 Cal 606 : 121 Ind. Cas. 404
Limitation Act, 1963 — Article 91
High Courts21 Mar 1929
Tarak Nath Mukherjee Vs Sanat Kumar Mukherjee and Others
Calcutta High Court · AIR 1929 Cal 494 : 122 Ind. Cas. 637
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 10, 64Transfer of Property Act, 1882 — Section 40, 54
High Courts20 Mar 1929
Nripendra Chandra Sarkar and Others Vs Ekherali Joardar and Others
Calcutta High Court · AIR 1930 Cal 457
High Courts20 Mar 1929
Adwaita Das Bairagi Vs Lalit Mohan Mohanti
Calcutta High Court · AIR 1930 Cal 57
High Courts20 Mar 1929
Jyoti Prosad Singha Deo Bahadur Vs Gopal Acharya Goswami
Calcutta High Court · AIR 1930 Cal 145
Cess Act, 1880 — Section 52, 54, 56, 58, 62
High Courts20 Mar 1929
Jati Mali and Another Vs Emperor
Calcutta High Court · AIR 1929 Cal 765
Penal Code, 1860 (IPC) — Section 366, 376
High Courts20 Mar 1929
Abdul Gani and Another Vs Nabendra Kishore Roy and Others
Calcutta High Court · AIR 1930 Cal 47
High Courts20 Mar 1929
Rajani Kanta Roy Vs Ibrahim Sarkar
Calcutta High Court · AIR 1929 Cal 507
Criminal Procedure Code, 1898 (CrPC) — Section 133, 137, 139A
High Courts20 Mar 1929
Adwaita Das Bairagi and Others Vs Lalit Mohan Mohanti
Calcutta High Court · 121 Ind. Cas. 412
High Courts18 Mar 1929
Murad Biswas Vs Basti Mandal
Calcutta High Court · AIR 1929 Cal 449 : 122 Ind. Cas. 547
High Courts15 Mar 1929
Ashutosh Nandi and Another Vs Kundal Kamini Dasi and Others
Calcutta High Court · AIR 1929 Cal 814
High Courts15 Mar 1929
Mukunda Patre Vs Purusattam Shah
Calcutta High Court · AIR 1929 Cal 479a
Criminal Procedure Code, 1898 (CrPC) — Section 253
High Courts15 Mar 1929
Bimalacharan Batabyal Vs Trustees for the Indian Museum
Calcutta High Court · AIR 1930 Cal 404
Museum Act, 1910 — Section 9
High Courts15 Mar 1929
Kedarnath Sikdar and Others Vs Bijoy Mandal and Others
Calcutta High Court · AIR 1929 Cal 751
Criminal Procedure Code, 1898 (CrPC) — Section 144, 144(4), 145
High Courts15 Mar 1929
(Dewan) Abdul Alim Vs Amatul Bibi and Others
Calcutta High Court · AIR 1930 Cal 308
High Courts15 Mar 1929
Kedar Nath Sikdar and Others Vs Bijoy Mandal and Others
Calcutta High Court · 123 Ind. Cas. 647