High Courts12 Apr 1929
Sham Lal Khettry Vs Corporation of Calcutta
Calcutta High Court · AIR 1929 Cal 781
Calcutta Municipal Act, 1923 — Section 363
COURT ARCHIVE
Calcutta High Court judgments, 1929
453 judgments · page 15 of 23
High Courts12 Apr 1929
Pulin Krishna Roy Vs Nanda Lal Roy and Others
Calcutta High Court · AIR 1929 Cal 544
High Courts11 Apr 1929
Panchanan Banerjee and Another Vs Surendra Nath Mukerjee and Others
Calcutta High Court · AIR 1930 Cal 180
Limitation Act, 1963 — Section 28
High Courts11 Apr 1929
Sailendra Krishna Roy and Others Vs Rashmohan Shaha and Others
Calcutta High Court · AIR 1929 Cal 703
Presidency Towns Insolvency Act, 1909 — Section 25, 36
High Courts11 Apr 1929
Narendra Krishna Chakraburty Vs Ashutosh Bhattacharji and Others
Calcutta High Court · AIR 1931 Cal 358
High Courts10 Apr 1929
Govinda Kumar Sur and Others Vs Mohini Mohan Sen and Others
Calcutta High Court · AIR 1930 Cal 42
Court Fees Act, 1870 — Section 7(5)Transfer of Property Act, 1882 — Section 108
High Courts10 Apr 1929
Lloyds Bank, Ltd. Vs P.E. Guzdar and Co.
Calcutta High Court · AIR 1930 Cal 22 : 121 Ind. Cas. 625
Transfer of Property Act, 1882 — Section 59
High Courts10 Apr 1929
Narendra Nath Mitra Vs Paban Mondal
Calcutta High Court · AIR 1930 Cal 776
Usurious Loans Act, 1918 — Section 3
High Courts10 Apr 1929
Badarannessa Chaudhurani Vs Ram Chandra Mala Das and Others
Calcutta High Court · AIR 1929 Cal 717
Court Fees Act, 1870 — Section 12, 9
High Courts09 Apr 1929
In Re: Nripendra Kumar Bose
Calcutta High Court · AIR 1930 Cal 171 : 121 Ind. Cas. 745
Presidency Towns Insolvency Act, 1909 — Section 52(1)(c), 52(2)(c)
High Courts28 Mar 1929
In Re: A Pleader
Calcutta High Court · AIR 1930 Cal 513
Legal Practitioners Act, 1879 — Section 12
High Courts28 Mar 1929
Kamal Krishna Sanyal and Others Vs Madhusudan Choudhuri
Calcutta High Court · AIR 1930 Cal 240
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts28 Mar 1929
In Re: S, a Pleader
Calcutta High Court · AIR 1929 Cal 771
Legal Practitioners Act, 1879 — Section 12
High Courts28 Mar 1929
Muktal Hossein and Others Vs Emperor
Calcutta High Court · AIR 1929 Cal 767
Penal Code, 1860 (IPC) — Section 109, 342, 366, 368
High Courts27 Mar 1929
Debidas Karmakar and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 61 : 121 Ind. Cas. 401
Criminal Procedure Code, 1898 (CrPC) — Section 209, 369, 437
High Courts27 Mar 1929
Hazarimull Vs Monohar Das and Others
Calcutta High Court · AIR 1930 Cal 151
Bengal Land Revenue Sales Act, 1859 — Section 9Transfer of Property Act, 1882 — Section 72
High Courts26 Mar 1929
Imperial Bank of India Ltd. Vs Bengal National Bank Ltd.
Calcutta High Court · AIR 1930 Cal 536
Registration Act, 1908 — Section 17