High Courts12 Mar 1929
Tea Financing Syndicate, Ltd. Vs Chandra Kamal Bezboruah
Calcutta High Court · AIR 1929 Cal 641
Limitation Act, 1963 — Article 85
COURT ARCHIVE
Calcutta High Court judgments, 1929
453 judgments · page 17 of 23
High Courts12 Mar 1929
Baikuntha Chandra Nag and Others Vs Chandra Nath Bandopadhya and Others
Calcutta High Court · AIR 1930 Cal 190
Bengal Tenancy Act, 1885 — Section 87
High Courts11 Mar 1929
Dwijendra Krishna Dutt and Another Vs Kedar Nath Poddar
Calcutta High Court · AIR 1929 Cal 670
Contract Act, 1872 — Section 22
High Courts08 Mar 1929
Kailashpati Upadhya and Another Vs Gopi Koeri
Calcutta High Court · AIR 1930 Cal 60
Criminal Procedure Code, 1898 (CrPC) — Section 403(2)
High Courts08 Mar 1929
Giribala Dasi Vs Prokash Chandra Dutt
Calcutta High Court · AIR 1929 Cal 496
Succession Act, 1925 — Section 268
High Courts08 Mar 1929
Emperor Vs Girish Chandra Kundu and Others
Calcutta High Court · AIR 1929 Cal 777
Presidency Towns Insolvency Act, 1909 — Section 103, 104
High Courts08 Mar 1929
Ahmed Ali Sheik Vs Sabed Sardar and Others
Calcutta High Court · AIR 1929 Cal 468
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
High Courts07 Mar 1929
Makhan Lal Paul Vs Rup Chand Maji and Others
Calcutta High Court · AIR 1930 Cal 164
High Courts07 Mar 1929
J.C. Galstaun Vs Kumar Pramathanath Roy and Others
Calcutta High Court · 124 Ind. Cas. 525
High Courts07 Mar 1929
Basiraddi Vs Sukh Sagar Saha and Others
Calcutta High Court · AIR 1929 Cal 384 : 118 Ind. Cas. 852
Bengal Tenancy Act, 1885 — Section 85Specific Relief Act, 1877 — Section 9
High Courts07 Mar 1929
Eradat Sarakar Vs Abu Ahamed and Others
Calcutta High Court · AIR 1929 Cal 558
High Courts07 Mar 1929
Eradat Sarkar Vs Abu Ahamed and Others
Calcutta High Court · 123 Ind. Cas. 645
High Courts07 Mar 1929
Barada Kanta Roy Vs Jatindra Nath Mukherjee and Others
Calcutta High Court · 122 Ind. Cas. 626
High Courts07 Mar 1929
J.C. Galstaun Vs Pramatha Nath Roy and Others
Calcutta High Court · AIR 1929 Cal 470
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 104(2), 115, 152
High Courts06 Mar 1929
Akkas Mia and Others Vs Abdul Aziz Bepari
Calcutta High Court · AIR 1929 Cal 532a : 121 Ind. Cas. 564
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 43 Rule 1(k), 102
High Courts06 Mar 1929
Sailendra Nath Bose and Others Vs Charu Chandra Bannerji and Others
Calcutta High Court · AIR 1929 Cal 422 : 118 Ind. Cas. 341
Specific Relief Act, 1877 — Section 42
High Courts06 Mar 1929
Janakinath Singha Ray Vs Nirodbaran Ray and Others
Calcutta High Court · AIR 1930 Cal 422
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts05 Mar 1929
Haran Chandra Chakravarti Vs Joychand and Others
Calcutta High Court · AIR 1929 Cal 524
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Provincial Insolvency Act, 1920 — Section 51, 52
High Courts05 Mar 1929
Barkat Ali Haji and Others Vs Prasanna Kumar Talukdar and Others
Calcutta High Court · AIR 1929 Cal 819