High Courts05 Mar 1929
Abhoya Charan Sen and Others Vs Hem Chandra Pal and Others
Calcutta High Court · AIR 1929 Cal 568
COURT ARCHIVE
Calcutta High Court judgments, 1929
453 judgments · page 18 of 23
High Courts28 Feb 1929
Nawsher Ali Pramanik Vs Hazratulla Pramanik
Calcutta High Court · 119 Ind. Cas. 376
Criminal Procedure Code, 1898 (CrPC) — Section 203, 436
High Courts28 Feb 1929
Ayenati Shikdar Vs Mohammad Esmail and Others
Calcutta High Court · AIR 1929 Cal 441 : 122 Ind. Cas. 554
Evidence Act, 1872 — Section 68, 70, 71
High Courts28 Feb 1929
In Re: "Rabenfels" (Stoomvart Maatschappij Nedarlands)
Calcutta High Court · AIR 1930 Cal 97 : 121 Ind. Cas. 312
Maritime Conventions Act, 1911 — Section 1
High Courts28 Feb 1929
Nawsher (Ali) Pramanik Vs Hazratulla Pramanik
Calcutta High Court · AIR 1929 Cal 508
Criminal Procedure Code, 1898 (CrPC) — Section 203, 436
High Courts28 Feb 1929
Rajendra Narayan Basu Sarbadhicary and Others Vs Debendra Nath Mukhopadhya and Others
Calcutta High Court · 123 Ind. Cas. 241
High Courts28 Feb 1929
Ahamadar Rahaman Chaudhuri Vs Jaminiranjan Barua and Others
Calcutta High Court · AIR 1930 Cal 385
High Courts28 Feb 1929
Rajendra Narayn Basu and Others Vs Debendra Nath Mukhopadhya and Others
Calcutta High Court · AIR 1930 Cal 55
High Courts27 Feb 1929
Akshay Kumar Shaha Vs Bhajagobinda Shaha and Others
Calcutta High Court · AIR 1930 Cal 341
High Courts27 Feb 1929
Basirulla Vs Asadulla and Another
Calcutta High Court · AIR 1929 Cal 639
Criminal Procedure Code, 1898 (CrPC) — Section 4Penal Code, 1860 (IPC) — Section 323, 426
High Courts26 Feb 1929
Mangtulal Bagaria Vs Upendra Mohan Pal Chaudhuri
Calcutta High Court · AIR 1930 Cal 335
Transfer of Property Act, 1882 — Section 101
High Courts26 Feb 1929
Haji Tilloi Muhammad Umer Buksh Vs The Bengal Nagpur Railway Co. Ltd.
Calcutta High Court · 126 Ind. Cas. 33
High Courts26 Feb 1929
(Hazi) Tilloin Mahammad Umar Buksh Vs B.N. Ry. Co. Ltd.
Calcutta High Court · AIR 1929 Cal 700
High Courts25 Feb 1929
Asmatulla Pramanik Vs Gamir Pramanik and Others
Calcutta High Court · 122 Ind. Cas. 215
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts25 Feb 1929
Rajani Kanta Deb and Others Vs Bashiram Mestari and Others
Calcutta High Court · AIR 1929 Cal 636 : 121 Ind. Cas. 409
Transfer of Property Act, 1882 — Section 41
High Courts25 Feb 1929
Dwarka Nath Chakravarty Vs Imperial Bank of India
Calcutta High Court · AIR 1929 Cal 529
Civil Procedure Code, 1908 (CPC) — Section 39, 39(1)(b)
High Courts25 Feb 1929
Dwarka Nath Chuckerbutty Vs Imperial Bank of India
Calcutta High Court · 122 Ind. Cas. 289
Civil Procedure Code, 1908 (CPC) — Section 29(1)(6), 39(1)(a), 39(1)(b)
High Courts22 Feb 1929
Nani Lal Mandal Vs Priya Nath Roy and Another
Calcutta High Court · AIR 1929 Cal 545
Bengal Tenancy Act, 1885 — Section 193
High Courts22 Feb 1929
Ambika Ranjan Mujumdar Vs Manikganj Loan Office, Ltd.
Calcutta High Court · AIR 1929 Cal 818
High Courts22 Feb 1929
Gowal Das Sidany Vs Luchmi Chand Jhawar
Calcutta High Court · AIR 1930 Cal 324
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 86Contract Act, 1872 — Section 78