High Courts12 Feb 1929
Tara Prosanna Bal and Others Vs Asoke Prosanna Bal and Another
Calcutta High Court · AIR 1929 Cal 370 : 118 Ind. Cas. 854
Civil Procedure Code, 1908 (CPC) — Section 3(2), 5(2)
COURT ARCHIVE
Calcutta High Court judgments, 1929
453 judgments · page 20 of 23
High Courts12 Feb 1929
Nagendra Nath Ray Vs Basanta Das Bairagya
Calcutta High Court · AIR 1930 Cal 392
Criminal Procedure Code, 1898 (CrPC) — Section 495
High Courts12 Feb 1929
Puran Mull Biwani Vs Emperor
Calcutta High Court · AIR 1929 Cal 644 : 122 Ind. Cas. 218
Calcutta Police Act, 1866 — Section 3, 44
High Courts11 Feb 1929
Sidh Nath Awasthi Vs Emperor
Calcutta High Court · AIR 1929 Cal 457
Criminal Procedure Code, 1898 (CrPC) — Section 253, 370, 403Penal Code, 1860 (IPC) — Section 408, 477A
High Courts11 Feb 1929
Satya Ranjan Bakshi Vs Emperor
Calcutta High Court · AIR 1929 Cal 309 : 117 Ind. Cas. 834
Penal Code, 1860 (IPC) — Section 153A
High Courts11 Feb 1929
Satish Chandra Chakravarti Vs Sarat Kamini Devi
Calcutta High Court · AIR 1929 Cal 383 : 118 Ind. Cas. 852
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts08 Feb 1929
Secy. of State Vs Mary Murray
Calcutta High Court · AIR 1930 Cal 252
Provident Funds Act, 1925 — Section 3(2)
High Courts08 Feb 1929
Obedar Rahaman Vs Emperor
Calcutta High Court · AIR 1930 Cal 219 : 122 Ind. Cas. 291
Criminal Procedure Code, 1898 (CrPC) — Section 257, 342
High Courts08 Feb 1929
Radha Krishna Gupta Vs Jamunadas Fatepuria
Calcutta High Court · 120 Ind. Cas. 250
High Courts08 Feb 1929
Ram Krishna Sardar Vs Sree Kanta Mondal and Others
Calcutta High Court · AIR 1929 Cal 667
Chancery Procedure Act, 1852 — Section 49
High Courts08 Feb 1929
Dwarika Malo Vs Emperor
Calcutta High Court · AIR 1930 Cal 60a : 122 Ind. Cas. 219
Criminal Procedure Code, 1898 (CrPC) — Section 274, 374
High Courts08 Feb 1929
Superintendent and Remembrancer of Legal Affairs Vs Jnanendra Nath Ghose and Another
Calcutta High Court · AIR 1929 Cal 747
Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 109, 493
High Courts08 Feb 1929
Radha Krishna Gupta Vs Jamunadas Fatehpuria
Calcutta High Court · AIR 1929 Cal 401
Calcutta Police Act, 1866 — Section 54APenal Code, 1860 (IPC) — Section 381, 411
High Courts07 Feb 1929
Sashi Bhusan Choudhury and Others Vs Debendra Gati Roy and Others
Calcutta High Court · AIR 1930 Cal 59
Criminal Procedure Code, 1898 (CrPC) — Section 145, 147
High Courts06 Feb 1929Dismissed
Tarak Gobinda Choudhury and Others Vs Chairman and Commissioners of Pabna Municipality
Calcutta High Court · (1929) 02 CAL CK 0075
High Courts06 Feb 1929
Mokshud Mandal and Others Vs Khedu Mondal
Calcutta High Court · AIR 1929 Cal 669
Civil Procedure Code, 1908 (CPC) — Section 2(2)
High Courts06 Feb 1929
Khondkar Mahomed Saleh and Others Vs Chandra Kumar Mukerji and Others
Calcutta High Court · AIR 1930 Cal 34
Bengal Tenancy Act, 1885 — Section 184Civil Procedure Code, 1908 (CPC) — Section 66
High Courts06 Feb 1929
T.C. Chowdhury and Bros. Vs Girindra Mohan Neogi
Calcutta High Court · 121 Ind. Cas. 636
Contract Act, 1872 — Section 191, 194, 195
High Courts06 Feb 1929
Bodardoja and Others Vs Ajijuddin Sircar and Others
Calcutta High Court · AIR 1929 Cal 651
Transfer of Property Act, 1882 — Section 106
High Courts06 Feb 1929
Shyama Charan Chattopadhaya Vs Sricharan Chattopadhya
Calcutta High Court · AIR 1929 Cal 337
Bengal Tenancy Act, 1885 — Section 60