High Courts31 Jan 1929
In Re: Ramackers and Co. Ltd.
Calcutta High Court · AIR 1930 Cal 146 : 122 Ind. Cas. 214
Companies Act, 1956 — Section 104
COURT ARCHIVE
Calcutta High Court judgments, 1929
453 judgments · page 22 of 23
High Courts31 Jan 1929
W. Stewart and Others Vs Hubert Hughes
Calcutta High Court · AIR 1929 Cal 341 : 118 Ind. Cas. 892
Criminal Procedure Code, 1898 (CrPC) — Section 145, 530
High Courts31 Jan 1929
Jamilennessa Khatun and Others Vs Ijjatennessa Khatun and Others
Calcutta High Court · AIR 1929 Cal 586
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 115Specific Relief Act, 1877 — Section 42
High Courts30 Jan 1929
Sew Baran Saw and Another Vs Ram Charitra Dubey and Others
Calcutta High Court · AIR 1929 Cal 306
High Courts30 Jan 1929
Daya Chand Parruk Vs Bhim Singh and Others
Calcutta High Court · AIR 1929 Cal 379 : 118 Ind. Cas. 851
High Courts29 Jan 1929
Daulat Ram Bidhan Das Vs Corporation of Calcutta
Calcutta High Court · AIR 1929 Cal 283
Calcutta Municipal Act, 1923 — Section 3(31), 421Evidence Act, 1872 — Section 106
High Courts29 Jan 1929
Nibaran Chandra Bhattacharyya and Another Vs Emperor
Calcutta High Court · AIR 1929 Cal 754
Criminal Procedure Code, 1898 (CrPC) — Section 196APenal Code, 1860 (IPC) — Section 114, 120B, 384
High Courts29 Jan 1929
Daulat Ram Bishan Das Vs Corporation of Calcutta
Calcutta High Court · 121 Ind. Cas. 581
Calcutta Municipal Act, 1923 — Section 418, 421
High Courts25 Jan 1929
Superintendent and Remembrancer of Legal Affairs Vs Biswambhar Brahmin and Another
Calcutta High Court · AIR 1929 Cal 633
Criminal Procedure Code, 1898 (CrPC) — Section 253Penal Code, 1860 (IPC) — Section 380, 403, 411
High Courts25 Jan 1929
Hem Chandra Chakravarti and Others Vs Sarabala Datta and Others
Calcutta High Court · AIR 1930 Cal 265 : 121 Ind. Cas. 747
Estates Partition Act, 1897 — Section 29, 5, 6
High Courts25 Jan 1929
Satya Ranjan Bakshi and Another Vs Emperor
Calcutta High Court · AIR 1929 Cal 277 : 121 Ind. Cas. 749
Penal Code, 1860 (IPC) — Section 124A
High Courts24 Jan 1929
Abdur Rahman Bhuia and Others Vs Dinesh Haldar and Others
Calcutta High Court · AIR 1929 Cal 328 : 122 Ind. Cas. 296
Criminal Procedure Code, 1898 (CrPC) — Section 145(5)
High Courts24 Jan 1929
Abdur Rashid and Others Vs Emperor
Calcutta High Court · AIR 1929 Cal 343 : 122 Ind. Cas. 194
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 149, 302, 324, 326
High Courts24 Jan 1929
In Re: Bilasroy Serowgee
Calcutta High Court · AIR 1929 Cal 528 : 121 Ind. Cas. 635
Civil Procedure Code, 1908 (CPC) — Section 132(1)Presidency Towns Insolvency Act, 1909 — Section 36(1)
High Courts23 Jan 1929
G.V. Raman Vs Emperor
Calcutta High Court · AIR 1929 Cal 319 : 121 Ind. Cas. 678
Criminal Procedure Code, 1898 (CrPC) — Section 120B, 420, 494
High Courts22 Jan 1929
Muhammad Gul Vs Hazi Fazley Karim
Calcutta High Court · AIR 1929 Cal 346 : 122 Ind. Cas. 205
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 198, 420, 499, 500
High Courts21 Jan 1929
Hindusthan Co-operative Insurance Society Ltd. Vs Secy. of State
Calcutta High Court · AIR 1930 Cal 230 : 121 Ind. Cas. 737
Land Acquisition Act, 1894 — Section 18
High Courts18 Jan 1929
(Shebait) Hari Prosanna Barman Vs Nishapati Sai
Calcutta High Court · AIR 1929 Cal 366
Bengal Tenancy Act, 1885 — Section 88