High Courts06 Feb 1929
Chowdhury T.C. and Bros. Vs Girindra Mohan Neogi
Calcutta High Court · AIR 1930 Cal 10
Contract Act, 1872 — Section 194
COURT ARCHIVE
Calcutta High Court judgments, 1929
453 judgments · page 21 of 23
High Courts06 Feb 1929
Harasit Golder and Others Vs Jaladhar Biswas and Others
Calcutta High Court · AIR 1930 Cal 15 : 121 Ind. Cas. 407
High Courts06 Feb 1929
Suruj Mian Vs D. Tullock
Calcutta High Court · AIR 1929 Cal 632
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts06 Feb 1929
Khondkar Mahammad Saleh and Others Vs Chandra Kumar Mukherji and Others
Calcutta High Court · 122 Ind. Cas. 201
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Limitation Act, 1963 — Section 6, 7
High Courts06 Feb 1929
Tota Meah Chowdhury and Others Vs Emperor
Calcutta High Court · AIR 1929 Cal 298
Criminal Procedure Code, 1898 (CrPC) — Section 162, 236, 239Penal Code, 1860 (IPC) — Section 147, 304
High Courts05 Feb 1929
In Re: Shib Charan Das
Calcutta High Court · AIR 1930 Cal 150 : 121 Ind. Cas. 687
High Courts05 Feb 1929
Satya Ranjan Bakhshi and Another Vs Emperor
Calcutta High Court · AIR 1930 Cal 220 : 121 Ind. Cas. 682
Penal Code, 1860 (IPC) — Section 124A
High Courts05 Feb 1929
Wahed Ali Akon Vs Sarajuddin Ukih
Calcutta High Court · AIR 1929 Cal 332 : 122 Ind. Cas. 298
Criminal Procedure Code, 1898 (CrPC) — Section 250, 253
High Courts05 Feb 1929
Port Canning and Land Improvement Co. Ltd. Vs Asiruddy Molla and Others
Calcutta High Court · AIR 1929 Cal 334
Bengal Tenancy Act, 1885 — Section 43, 46, 46(7)
High Courts05 Feb 1929
S.A. Hamid Vs Sudhir Mohan Ghose
Calcutta High Court · AIR 1929 Cal 730
Penal Code, 1860 (IPC) — Section 342, 79
High Courts05 Feb 1929
Sadagar Chaudhuri Vs Emperor
Calcutta High Court · AIR 1929 Cal 406
Criminal Procedure Code, 1898 (CrPC) — Section 342, 370
High Courts01 Feb 1929
Moolji Sikka and Co., Vs B.N. Ry. Co. Ltd.,
Calcutta High Court · AIR 1929 Cal 482 : 121 Ind. Cas. 319
High Courts01 Feb 1929
Brojo Mohan Pal Vs Darsan Pal and Others
Calcutta High Court · AIR 1929 Cal 308
Bengal Tenancy Act, 1885 — Section 105, 109
High Courts01 Feb 1929
Radha Ballab Das Vs Krishna Priyashi Dasya and Another
Calcutta High Court · AIR 1929 Cal 423
High Courts01 Feb 1929
Badaraddin Mandal Vs Nazir Hossain Joaddar
Calcutta High Court · AIR 1930 Cal 163 : 121 Ind. Cas. 744
Bengal Tenancy Act, 1885 — Section 170(3), 49
High Courts01 Feb 1929
Brojo Mohun Pal Vs Darsan Pal and Others
Calcutta High Court · 120 Ind. Cas. 155
High Courts01 Feb 1929
Jogendra Kishore Roy Vs Salamat Khan and Another
Calcutta High Court · AIR 1930 Cal 92
Transfer of Property Act, 1882 — Section 41
High Courts01 Feb 1929
Ali Akabbar Vs Kasem Ali
Calcutta High Court · AIR 1929 Cal 785a : 121 Ind. Cas. 305
Penal Code, 1860 (IPC) — Section 148, 304(ii), 326
High Courts01 Feb 1929
Ambar Ali and Others Vs Emperor
Calcutta High Court · AIR 1929 Cal 539
Penal Code, 1860 (IPC) — Section 109, 467