High Courts18 Jan 1929
Idol Sree Brindaban Chandra Thakup Jiu by his Shebait Hari Prosanna Barman Vs Nishapatisai
Calcutta High Court · 120 Ind. Cas. 149
COURT ARCHIVE
Calcutta High Court judgments, 1929
453 judgments · page 23 of 23
High Courts16 Jan 1929
Ram Golam Singh Vs Sarat Chandra Ganguly and Others
Calcutta High Court · AIR 1929 Cal 281 : 121 Ind. Cas. 414
Criminal Procedure Code, 1898 (CrPC) — Section 202, 203, 204Penal Code, 1860 (IPC) — Section 147, 352, 447
High Courts15 Jan 1929
Bireswar Bandopadhya and Others Vs Jogendra Nath Chakrabarty and Others
Calcutta High Court · AIR 1929 Cal 413
Bengal Tenancy Act, 1885 — Section 52
High Courts14 Jan 1929
Radhakissen Dhanuba Vs Bombay Co. Ltd.
Calcutta High Court · AIR 1930 Cal 51 : 121 Ind. Cas. 574
Arbitration Act, 1940 — Section 19Civil Procedure Code, 1908 (CPC) — Section 89(1)English Arbitration Act, 1889 — Section 4
High Courts14 Jan 1929
Debendra Narayan Chakravarty Vs Emperor
Calcutta High Court · AIR 1929 Cal 244
Criminal Procedure Code, 1898 (CrPC) — Section 307, 509(2)
High Courts14 Jan 1929
Ansarali Vs Bhim Sankar Dutta Tewari and Others
Calcutta High Court · AIR 1929 Cal 407a
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 92
High Courts11 Jan 1929
Pramatha Nath Basu Vs Ganga Charan Chakravarty
Calcutta High Court · 118 Ind. Cas. 894
High Courts08 Jan 1929
Maharaja Manindra Chandra Nandy Vs Lalmohun Roy and Others
Calcutta High Court · 120 Ind. Cas. 577
High Courts08 Jan 1929
Ram Krishna Kulasi and Another Vs Heramba Chandra Roy and Others
Calcutta High Court · AIR 1930 Cal 207
Usurious Loans Act, 1918 — Section 3
High Courts08 Jan 1929
Manindra Chandra Nandy Vs Lalmohun Roy and Others
Calcutta High Court · AIR 1929 Cal 358
Civil Procedure Code, 1908 (CPC) — Section 129, 21Transfer of Property Act, 1882 — Section 53
High Courts07 Jan 1929
Santiram Mandal Vs Emperor
Calcutta High Court · AIR 1929 Cal 229 : 118 Ind. Cas. 572
Criminal Procedure Code, 1898 (CrPC) — Section 132, 203, 476Penal Code, 1860 (IPC) — Section 193, 194, 211
High Courts04 Jan 1929
J.W. Nunn Vs Calcutta Tramsways Co. Ltd.
Calcutta High Court · AIR 1930 Cal 603
High Courts03 Jan 1929
Ramjan Ali Vs Moolji Seeka and Co.
Calcutta High Court · AIR 1929 Cal 521 : 118 Ind. Cas. 889
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476B