High Courts22 Feb 1929
Noai Chowkidar and Others Vs Official Trustee of Bengal
Calcutta High Court · AIR 1929 Cal 527
COURT ARCHIVE
Calcutta High Court judgments, 1929
453 judgments · page 19 of 23
High Courts21 Feb 1929
Kamini Kumar Chuckerbutty Vs Emperor
Calcutta High Court · 122 Ind. Cas. 209
Criminal Procedure Code, 1898 (CrPC) — Section 360, 476, 537
High Courts21 Feb 1929
Kamini Kumar Chakravarty Vs Emperor
Calcutta High Court · AIR 1929 Cal 390
Criminal Procedure Code, 1898 (CrPC) — Section 360, 476, 537
High Courts20 Feb 1929
Mahendra Nath Das and Others Vs Emperor
Calcutta High Court · AIR 1929 Cal 428
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 476, 476B, 537
High Courts20 Feb 1929
Kalikumar Poddar Banikya Vs Pranballav Banikya
Calcutta High Court · 122 Ind. Cas. 294
Limitation Act, 1963 — Section 20
High Courts20 Feb 1929
Hamid Ali Haldar Vs Emperor
Calcutta High Court · AIR 1930 Cal 320
Penal Code, 1860 (IPC) — Section 147
High Courts20 Feb 1929
Kali Kumar Poddar Banikya Vs Pranballav Banikya
Calcutta High Court · AIR 1929 Cal 432
Limitation Act, 1963 — Section 20
High Courts20 Feb 1929
Kshitish Chandra Chatterjee and Others Vs Nagendra Nath Mandal and Others
Calcutta High Court · 119 Ind. Cas. 371
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts20 Feb 1929
Sitanath Bhadra Vs Jatindra Nath Sarkar
Calcutta High Court · AIR 1930 Cal 347
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts20 Feb 1929
Khitish Chandra Chatterjee and Another Vs Nagendra Nath Mandal and Others
Calcutta High Court · AIR 1929 Cal 513
High Courts19 Feb 1929
Profulla Chandra Basu and Another Vs Kshetra Lal Sinha Roy and Others
Calcutta High Court · AIR 1929 Cal 417
Bengal Tenancy Act, 1885 — Section 105Limitation Act, 1963 — Article 120
High Courts19 Feb 1929
G.V. Raman and Others Vs Emperor
Calcutta High Court · AIR 1929 Cal 593
Criminal Procedure Code, 1898 (CrPC) — Section 494Penal Code, 1860 (IPC) — Section 120B, 420, 511
High Courts18 Feb 1929
Prasanna Kumar Saha Vs Dhirendra Lal Gupta
Calcutta High Court · AIR 1929 Cal 790
Court of Wards Act — Section 60A
High Courts18 Feb 1929
Rajabala Dasi Vs Jai Chand Lal Babu and Others
Calcutta High Court · AIR 1930 Cal 251
High Courts18 Feb 1929
Prosanna Kumar Saha Vs Dhirendra Lal Gupta
Calcutta High Court · 123 Ind. Cas. 320
High Courts18 Feb 1929
The Superintendent and Remembrancer of Legal Affairs Vs Jnanendra Nath Ghose alias Jnan Ghose
Calcutta High Court · 119 Ind. Cas. 301
Criminal Procedure Code, 1898 (CrPC) — Section 271(2), 439(6)Penal Code, 1860 (IPC) — Section 493
High Courts13 Feb 1929
Chandi Charan Law Vs Lal Bewa and Others
Calcutta High Court · AIR 1929 Cal 385
Bengal Tenancy Act, 1885 — Section 106
High Courts13 Feb 1929
Amar Chandra Chakravarty Vs Sarodamoyee Debi and Others
Calcutta High Court · AIR 1929 Cal 787
High Courts12 Feb 1929
Hari Mohan Mondal Vs Gour Mohan Sarkar
Calcutta High Court · AIR 1930 Cal 253
Bengal Tenancy Act, 1885 — Section 49