High Courts06 Dec 1929
Nagendra Nath Saha Vs Emperor
Calcutta High Court · AIR 1930 Cal 274
Penal Code, 1860 (IPC) — Section 482Trade and Merchandise Marks Act, 1958 — Section 15
COURT ARCHIVE
Calcutta High Court judgments, 1929
453 judgments · page 2 of 23
High Courts05 Dec 1929
Ghasiram Goenka Vs Haribux Goberdhonedas and Another
Calcutta High Court · AIR 1930 Cal 477 : 136 Ind. Cas. 535
High Courts05 Dec 1929
Sarat Chandra Bhattacharjee and Others Vs Hari Charan De
Calcutta High Court · AIR 1930 Cal 282
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476
High Courts03 Dec 1929
Sailendra Nath Ghose and Others Vs Surendra Nath De and Another
Calcutta High Court · AIR 1930 Cal 614 : 129 Ind. Cas. 572
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts03 Dec 1929
Ismail Biswas and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 289
Penal Code, 1860 (IPC) — Section 425, 430
High Courts02 Dec 1929
Muktal Hossein and Another Vs Emperor
Calcutta High Court · AIR 1930 Cal 362
Penal Code, 1860 (IPC) — Section 363, 367
High Courts29 Nov 1929
Pramatha Nath Malia Vs H.V. Low and Co.
Calcutta High Court · AIR 1931 Cal 174
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts29 Nov 1929
(Maharaj) Kishore Khanna Vs The Netherlands Trading Society and Another
Calcutta High Court · AIR 1930 Cal 555
Civil Procedure Code, 1908 (CPC) — Section 55
High Courts29 Nov 1929
Prasaddas Sen and Others Vs K.S. Bonnerjee
Calcutta High Court · AIR 1931 Cal 61
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts28 Nov 1929
Hara Chandra Mistry and Others Vs Bhagabat Mandal and Others
Calcutta High Court · AIR 1930 Cal 690 : 129 Ind. Cas. 574
High Courts27 Nov 1929
Rakhal Chandra Dutta Vs Purna Chandra Ghosh
Calcutta High Court · AIR 1930 Cal 273
Bengal Food Adulteration Act, 1919 — Section 6(1)
High Courts27 Nov 1929
Bishnu Pada Dey Vs Corporation of Calcutta
Calcutta High Court · AIR 1930 Cal 285
Calcutta Municipal Act, 1923 — Section 278(1)(b)
High Courts27 Nov 1929
Jogendra Nath Jana and Others Vs Baidya Nath Das and Others
Calcutta High Court · AIR 1930 Cal 767
Bengal Tenancy Act, 1885 — Section 103B, 111B, 111B(1)(d)
High Courts27 Nov 1929
Nilmoney Auddy Vs Dinendra Nath Das and Others
Calcutta High Court · AIR 1930 Cal 428
High Courts25 Nov 1929
Nabendra Kishore Roy Vs Choudhury Mian and Others
Calcutta High Court · AIR 1931 Cal 265 : 131 Ind. Cas. 584
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts22 Nov 1929
Probodh Chandra Mitra Vs Road Oils (India) Ltd. and Others
Calcutta High Court · AIR 1930 Cal 782
Companies Act, 1956 — Section 109Transfer of Property Act, 1882 — Section 130
High Courts20 Nov 1929
Meherulla Vs Sariatulla
Calcutta High Court · AIR 1930 Cal 596
Contract Act, 1872 — Section 9
High Courts19 Nov 1929
Mahammad Mahmud Choudhry and Others Vs Behary Lal Saha and Others
Calcutta High Court · AIR 1930 Cal 463 : 129 Ind. Cas. 408