High Courts28 Feb 1894
Ashutosh Chatterjee Vs Golap Chand Nowlakha and Others
Calcutta High Court · (1894) ILR (Cal) 602
COURT ARCHIVE
Calcutta High Court judgments, 1894
126 judgments · page 6 of 7
High Courts26 Feb 1894
Thompson Vs Calcutta Tramways Company
Calcutta High Court · (1894) ILR (Cal) 523
High Courts26 Feb 1894
Kanye Lall Dass Vs Shama Churn Dawn
Calcutta High Court · (1894) ILR (Cal) 566
High Courts22 Feb 1894
Guru Das Kundu Chowdhry and Others Vs W. Stalkartt
Calcutta High Court · (1894) ILR (Cal) 680
Bengal Tenancy Act, 1885 — Section 61
High Courts20 Feb 1894
Tincouri Debya Vs Shib Chandra Pal Chowdhury and Others
Calcutta High Court · (1894) ILR (Cal) 639
High Courts14 Feb 1894
Durga Churn Laskar and Others Vs Hari Churn Das and Others
Calcutta High Court · (1894) ILR (Cal) 521
Bengal Tenancy Act, 1885 — Section 105, 106, 108
High Courts14 Feb 1894
Subha Bibi Vs Hara Lal Das and Another
Calcutta High Court · (1894) ILR (Cal) 519
High Courts14 Feb 1894
Abdul Mazumdar and Others Vs Mahomed Gazi Chowdhry and Another
Calcutta High Court · (1894) ILR (Cal) 605
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts06 Feb 1894
Shaik Sona Ullah Vs Troylukho Nath Goraie and others
Calcutta High Court · (1894) 02 CAL CK 0013
High Courts05 Feb 1894
Gopal Chunder Mitra Vs Ram Lal Goshain and Others
Calcutta High Court · (1894) ILR (Cal) 554
Bengal Tenancy Act, 1885 — Section 173
High Courts02 Feb 1894
Mohabir Prosad Singh and Others Vs Adhikari Kunwar and Others
Calcutta High Court · (1894) ILR (Cal) 473
High Courts01 Feb 1894
Bhola Kaiburto and Another Vs Gourhari Kaiburto
Calcutta High Court · (1894) ILR (Cal) 233
High Courts31 Jan 1894
Hurri Pershad Chowdhry Vs Nasib Singh and Others
Calcutta High Court · (1894) ILR (Cal) 542
High Courts25 Jan 1894
Bhogaban Chunder Das and Others Vs Mokunda Bullav Kar
Calcutta High Court · (1894) ILR (Cal) 514
High Courts23 Jan 1894
Rameswar Mahton and Others Vs Dilu Mahton and Others
Calcutta High Court · (1894) ILR (Cal) 550
Civil Procedure Code, 1908 (CPC) — Section 44, 45
High Courts18 Jan 1894
Jadu Lall Mullick and Others Vs The Corporation of Calcutta
Calcutta High Court · (1894) ILR (Cal) 528
Calcutta Municipal Act, 1876 — Section 280, 281, 282Calcutta Municipal Consolidation Act, 1888 — Section 2, 252, 256, 257, 265
High Courts18 Jan 1894
Minatoonnessa Bibee and Others Vs Khatoonnessa Bibee and Others
Calcutta High Court · (1894) ILR (Cal) 479