High Courts24 Apr 1894
Gopi Nath Masant and Others Vs Adoita Naik and Others
Calcutta High Court · (1894) ILR (Cal) 777
Bengal Tenancy Act, 1885 — Section 104(d), 106, 107, 108(2)
COURT ARCHIVE
Calcutta High Court judgments, 1894
126 judgments · page 5 of 7
High Courts18 Apr 1894
Romanath Sen Vs Russick Lall Pal
Calcutta High Court · (1894) ILR (Cal) 792
Transfer of Property Act, 1882 — Section 135
High Courts13 Apr 1894
Rajeshwar Pershad Singh Vs Burta Koer
Calcutta High Court · (1894) ILR (Cal) 807
Bengal Tenancy Act, 1885 — Section 158
High Courts11 Apr 1894
In Re: F. De Momet, an Insolvent
Calcutta High Court · (1894) ILR (Cal) 634
Provincial Insolvency Act, 1920 — Section 5
High Courts02 Apr 1894
Nobin Chand Nuskar Vs Bansenath Paramanick
Calcutta High Court · (1894) ILR (Cal) 722
Bengal Tenancy Act, 1885 — Section 161, 3(5), 65
High Courts02 Apr 1894
Muchiram Barik Vs Ishan Chunder Chuckerbutti and Others
Calcutta High Court · (1894) ILR (Cal) 568
Transfer of Property Act, 1882 — Section 135, 135(d)
High Courts31 Mar 1894
Mahmudi Sheikh Vs Aji Sheikh
Calcutta High Court · (1894) ILR (Cal) 622
Criminal Procedure Code, 1898 (CrPC) — Section 106, 349Penal Code, 1860 (IPC) — Section 447
High Courts19 Mar 1894
Sree Kanta Pershad Hajari Vs Irshad Ali Sarkar
Calcutta High Court · 17 Ind. Cas. 173
Bengal Tenancy Act, 1885 — Section 52(b)
High Courts16 Mar 1894
Haliburton Vs The Administrator-General of Bengal and Others
Calcutta High Court · (1894) ILR (Cal) 488
High Courts16 Mar 1894
Ramananda alias Haris Chandra Chowdhry Vs Raikishori Barmani for self and as Shebait of Idol Luchmi Narain (Principal Defendant) and Another
Calcutta High Court · (1895) ILR (Cal) 347
High Courts16 Mar 1894
Gopendro Chunder Mitter and Others Vs Mokaddam Hossein and Others
Calcutta High Court · (1894) ILR (Cal) 702
High Courts16 Mar 1894
Narayani Dasi Vs Administrator-General of Bengal and Others
Calcutta High Court · (1894) ILR (Cal) 683
High Courts16 Mar 1894
Prem Lall Mullick and Others Vs The Administrator-General of Bengal
Calcutta High Court · (1894) ILR (Cal) 732
Administrator Generals Act, 1874 — Section 31Hindu Wills Act, 1870 — Section 5Succession Act, 1865 — Section 179, 187, 191
High Courts14 Mar 1894
Yamin-ud-dowlah and Others Vs Amed Ali Khan and Others
Calcutta High Court · (1894) ILR (Cal) 561
High Courts05 Mar 1894
Bejoy Chand Mahatab Bahadur Vs Kristo Mohini Dasi and Another
Calcutta High Court · (1894) ILR (Cal) 626
Limitation Act, 1963 — Article 14
High Courts01 Mar 1894
Bhojal Sonar and Others Vs Nirban Singh and Others
Calcutta High Court · (1894) ILR (Cal) 609
Criminal Procedure Code, 1898 (CrPC) — Section 148