COURT ARCHIVE
Calcutta High Court judgments, 1894
126 judgments · page 3 of 7
Wafadar Khan and Others Vs Queen-Empress
Calcutta High Court · (1894) ILR (Cal) 955
Saraswati Kumari Vs Chhatradhari Singh and on his death his son and heir Kunj Behary Singh
Calcutta High Court · (1895) ILR (Cal) 156
Nim Chand Baboo and Others Vs Jagabundhu Ghose
Calcutta High Court · (1895) ILR (Cal) 21
The Queen-Empress Vs Jagat Chandra Mali and Another
Calcutta High Court · (1895) ILR (Cal) 50
Basumati Adhikarini Vs Budram Kolita
Calcutta High Court · (1895) ILR (Cal) 46
Ramjeevan Koormi Vs Durga Charan Sadhu Khan
Calcutta High Court · (1894) ILR (Cal) 979
Doorga Mohun Dass Vs Tahir Ally and Another
Calcutta High Court · (1895) ILR (Cal) 270
Madan Mohan Mitter Vs Ram Huri Sahu and others
Calcutta High Court · (1894) 06 CAL CK 0005
Kanta Pershad Hazaree Vs Irshad Ali Chowdhry
Calcutta High Court · (1894) ILR (Cal) 935
Sham Charan Mal Vs Chowdhry Debya Singh Pahraj
Calcutta High Court · (1894) ILR (Cal) 872
Adam Sheik and others Vs Isha Sheik and others
Calcutta High Court · (1894) 06 CAL CK 0015
Ram Kanye Audhicary Vs Cally Churn Dey and Another
Calcutta High Court · (1894) ILR (Cal) 840
Ram Brahma Sircar and Others Vs Chandra Kanta Shah
Calcutta High Court · (1894) ILR (Cal) 931
Beni Madhub Nag Vs Mati Lal Das, Overseer, Howrah Municipality
Calcutta High Court · (1894) ILR (Cal) 837
Sitanath Panda Vs Pelaram Tripati and Others
Calcutta High Court · (1894) ILR (Cal) 869
Gopi Koeri and Another Vs Gopi Lal and Another
Calcutta High Court · (1894) ILR (Cal) 799
Bathoo Lal and Another Vs Domi Lal and Another
Calcutta High Court · (1894) ILR (Cal) 727