High Courts12 Nov 1936
Umesh Chandra De and Another Vs Mahim Chandra Saha and Others
Calcutta High Court · 168 Ind. Cas. 678
Court Fees Act, 1870 — Section 13, 14, 20
COURT ARCHIVE
Calcutta High Court judgments, 1936
462 judgments · page 4 of 24
High Courts12 Nov 1936
Umesh Ch. De and Another Vs Mahim Ch. Saha and Others
Calcutta High Court · AIR 1937 Cal 86
Court Fees Act, 1870 — Section 13, 14, 20
High Courts12 Nov 1936Allowed
Nagar Mirdha and Others Vs Gokuleswar Biswas
Calcutta High Court · (1936) 11 CAL CK 0005
High Courts12 Nov 1936
In Re: matter of a reference under Or. 46, C. P. C.
Calcutta High Court · (1936) 11 CAL CK 0001
High Courts11 Nov 1936
Ahinath Ganguli Vs Nepal Chandra Ghosh and Others
Calcutta High Court · AIR 1937 Cal 55
Civil Procedure Code, 1908 (CPC) — Section 63, 63(2), 73
High Courts11 Nov 1936
Nirode Chandra MalliK Vs Jatindra Mohon Dutta and Others
Calcutta High Court · AIR 1937 Cal 670
High Courts10 Nov 1936
Haripada Sen Gupta Vs Emperor
Calcutta High Court · AIR 1937 Cal 49
Bengal Suppression of Terrorist Outrages Act, 1932 — Section 35(a)
High Courts10 Nov 1936
Sm. Khantobala Debi Vs H.H. Maharani Mandalessa Kumari Debi
Calcutta High Court · (1936) 11 CAL CK 0019
High Courts10 Nov 1936
Jogrndranath Das and Others Vs Purshottam Shah and Others
Calcutta High Court · (1936) 11 CAL CK 0004
High Courts03 Nov 1936
Jatindra Nath Sahu Vs Emperor
Calcutta High Court · AIR 1937 Cal 42
Penal Code, 1860 (IPC) — Section 192, 193, 218
High Courts05 Oct 1936
Manindra Nath Banerjee and Another Vs Jyotish Chandra Dutta
Calcutta High Court · AIR 1937 Cal 60
Bengal Food Adulteration Act, 1919 — Section 21
High Courts28 Sept 1936
Dr. Ranga Lal Sen Vs Emperor
Calcutta High Court · AIR 1936 Cal 788
Calcutta Police Act, 1866 — Section 44, 45Evidence Act, 1872 — Section 114
High Courts25 Sept 1936
Brindaban Chandra Dutt and Co. Vs Bissesswarlal
Calcutta High Court · AIR 1938 Cal 10
Arbitration Act, 1940 — Section 19
High Courts24 Sept 1936
Ram Sarup Singh and Others Vs Emperor
Calcutta High Court · AIR 1937 Cal 39
Evidence Act, 1872 — Section 10, 30Penal Code, 1860 (IPC) — Section 109, 120B, 411, 420
High Courts24 Sept 1936
Hashimulla and Another Vs The Emperor
Calcutta High Court · (1936) 09 CAL CK 0001
High Courts27 Aug 1936
Bengal Assam Steamship Co. Ltd. Vs Owners and Parties interested in S.S. "Shanku Maru"
Calcutta High Court · AIR 1937 Cal 122
High Courts27 Aug 1936
Serajganj Loan Office Co. Ltd. Vs Sasimukhi Debi and Others
Calcutta High Court · AIR 1937 Cal 36
Bengal Land Revenue Sales Act, 1859 — Section 37Bengal Tenancy Act, 1885 — Section 167