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Calcutta High Court judgments, 1936

462 judgments · page 2 of 24

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High Courts11 Dec 1936

Haragouri Batabyal and Another Vs Ashutosh Batabyal and Others

Calcutta High Court · AIR 1937 Cal 418

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High Courts11 Dec 1936Allowed

Durgakanta Majumdar and Others Vs Surendra Prosad Lahiri Chowdhury and Another

Calcutta High Court · (1936) 12 CAL CK 0026

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High Courts11 Dec 1936

Upendra Mohan Pal Choudhury Vs Nalini Mohan Roy Choudhury and Others

Calcutta High Court · AIR 1937 Cal 199

Civil Procedure Code, 1908 (CPC) — Section 60
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High Courts11 Dec 1936Allowed

Abdul Gafur Vs Emperor

Calcutta High Court · (1936) 12 CAL CK 0004

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High Courts10 Dec 1936

HUGHES (INSPECTOR OF TAXES) Vs BANK OF NEW ZEALAND.

Calcutta High Court · (1938) 6 ITR 541

Income Tax Act, 1918 — Section 46(1)
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High Courts10 Dec 1936

Mahiganj Loan Office Ltd. Vs Behari Lal Chaki

Calcutta High Court · AIR 1937 Cal 211

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 47
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High Courts09 Dec 1936

Sudhanya Kumar Rahut Vs Faridpur Loan Office Ltd.

Calcutta High Court · AIR 1937 Cal 169

Companies Act, 1956 — Section 153
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High Courts09 Dec 1936

Sarat Chunder Mullick Vs Administrator General of Bengal and Others

Calcutta High Court · AIR 1937 Cal 382

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High Courts09 Dec 1936

H.A. Harle Vs N.H. Harle

Calcutta High Court · AIR 1937 Cal 303

Divorce Act, 1869 — Section 8
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High Courts09 Dec 1936

Surput Singh and Others Vs Maharaj Bahadur Sing

Calcutta High Court · AIR 1937 Cal 222 : 166 Ind. Cas. 827

Civil Procedure Code, 1908 (CPC) — Section 2(2)
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High Courts09 Dec 1936

Sm. Brojeswari Dassi Vs Monoranjan Dutta and Another

Calcutta High Court · AIR 1937 Cal 167

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High Courts08 Dec 1936

In Re: The Indian Companies Act, VII of 1913; In Re: The Northern-Bengal Company, Ltd.

Calcutta High Court · 169 Ind. Cas. 506

Companies Act, 1956 — Section 229, 230Presidency Towns Insolvency Act, 1909 — Section 49
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High Courts08 Dec 1936

Hari Pada Moitra Vs Emperor

Calcutta High Court · AIR 1937 Cal 234

Provincial Insolvency Act, 1920 — Section 69
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High Courts08 Dec 1936Dismissed

In Re: matter of the Northern Bengal Co., Ltd, (In Liquidation)

Calcutta High Court · (1936) 12 CAL CK 0003

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High Courts07 Dec 1936

Abheswari Dasya and Another Vs Baburali Shaikh and Others

Calcutta High Court · AIR 1937 Cal 191

Limitation Act, 1963 — Section 19, 20, 20(2)Provincial Small Cause Courts Act, 1887 — Section 25
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High Courts07 Dec 1936

Radhika Nath Biswas Vs Midnapore Zemindari Co. Ltd.

Calcutta High Court · AIR 1937 Cal 292

Civil Procedure Code, 1908 (CPC) — Section 110
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High Courts04 Dec 1936

Akhil Bandhu Guha and Others Vs Srimati Suradhani Debya Chaudhurani and Another

Calcutta High Court · AIR 1937 Cal 446

Transfer of Property Act, 1882 — Section 86
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High Courts03 Dec 1936

Sasi Kumar Majumdar Vs Golap Banu and Others

Calcutta High Court · AIR 1937 Cal 669 : 173 Ind. Cas. 590

Bengal Tenancy Act, 1885 — Section 22Transfer of Property Act, 1882 — Section 111
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High Courts03 Dec 1936

C.S. Joseph and Others Vs The Emperor

Calcutta High Court · (1936) 12 CAL CK 0024

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High Courts01 Dec 1936

Commissioner of Wakfs Vs Munshi Abbas Ali and Others

Calcutta High Court · AIR 1937 Cal 150

Criminal Procedure Code, 1898 (CrPC) — Section 92Waqf Act, 1954 — Section 83
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