High Courts06 Jan 1936
Nanda Kumar Pande Vs Sourendra Nath Ghose and Another
Calcutta High Court · AIR 1936 Cal 129 : 166 Ind. Cas. 452
Bengal Patni Taluks Regulation, 1819 — Section 14A(5)
COURT ARCHIVE
Calcutta High Court judgments, 1936
462 judgments · page 24 of 24
High Courts06 Jan 1936
Bhabataran Chakravarty and Others Vs Ramlal Das Mohunt
Calcutta High Court · AIR 1936 Cal 815 : 166 Ind. Cas. 954
Civil Procedure Code, 1908 (CPC) — Section 92Public Suits Validation Act, 1932 — Section 2, 3