High Courts14 Jan 1936Allowed
Sarada Churn Goho Vs Prativa Sundari Debi and Others
Calcutta High Court · (1936) 01 CAL CK 0031
COURT ARCHIVE
Calcutta High Court judgments, 1936
462 judgments · page 23 of 24
High Courts14 Jan 1936
Jadabendranath Panja Vs Emperor
Calcutta High Court · AIR 1936 Cal 149
Criminal Law (Amendment) Act — Section 17(2)Criminal Procedure Code, 1898 (CrPC) — Section 386
High Courts14 Jan 1936
Abdul Majid Mian Vs Emperor
Calcutta High Court · AIR 1936 Cal 520 : 165 Ind. Cas. 720
Penal Code, 1860 (IPC) — Section 408
High Courts13 Jan 1936
Akhil Kanta Lahiri and Another Vs Aswini Kanta Bhattacharji and Others
Calcutta High Court · AIR 1936 Cal 464 : 165 Ind. Cas. 631
Bengal Tenancy Act, 1885 — Section 148(o)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts13 Jan 1936
Sharfuddin Ahmed Vs Jagadish Nath Ray Bahadur and Another
Calcutta High Court · AIR 1936 Cal 304
Bengal Tenancy Act, 1885 — Section 26J
High Courts13 Jan 1936
Pulin Chandra Daw and Others Vs Abu Bakkar Naskar
Calcutta High Court · AIR 1936 Cal 565 : 163 Ind. Cas. 406
Bengal Tenancy Act, 1885 — Section 178, 182
High Courts13 Jan 1936
Sharfuddin Ahmad Vs Jagadish Nath Ray Bahadur and Another
Calcutta High Court · 165 Ind. Cas. 426
Bengal Tenancy Act, 1885 — Section 158(c), 26B, 26J
High Courts13 Jan 1936Dismissed
Ahmad Akanda and Another Vs Baharuddin Shah (Sheikh) and Another
Calcutta High Court · (1936) 01 CAL CK 0004
High Courts10 Jan 1936
Gajendra Nath Mandal Vs Kunja Behari Mistri and Others
Calcutta High Court · AIR 1936 Cal 388 : 166 Ind. Cas. 492
Bengal Tenancy Act, 1885 — Section 26F
High Courts10 Jan 1936
Bejoy Lal Mukherjee Vs New India Assurance Co. Ltd.
Calcutta High Court · AIR 1936 Cal 550
High Courts10 Jan 1936
In Re: Matter of N, an Advocate
Calcutta High Court · AIR 1936 Cal 158
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts10 Jan 1936
Benoyendra Chandra Pandey and Another Vs Emperor
Calcutta High Court · AIR 1936 Cal 73
Criminal Procedure Code, 1898 (CrPC) — Section 37Penal Code, 1860 (IPC) — Section 201, 202
High Courts10 Jan 1936
Dharani Mohan Roy Vs Pramatha Nath Roy and Another
Calcutta High Court · AIR 1936 Cal 283 : 165 Ind. Cas. 332
Transfer of Property Act, 1882 — Section 78
High Courts10 Jan 1936
Calico Printers Association Vs Jeevanram Gangaram and Co.
Calcutta High Court · 164 Ind. Cas. 560
Civil Procedure Code, 1908 (CPC) — Order 35 Rule 1
High Courts10 Jan 1936
In Re: Ramesh Chandra Sen Gupta, a pleader
Calcutta High Court · AIR 1936 Cal 205
Legal Practitioners Act, 1879 — Section 6
High Courts10 Jan 1936
In Re: N, an Advocate
Calcutta High Court · 162 Ind. Cas. 170
Bar Councils Act, 1926 — Section 10(1)Criminal Procedure Code, 1898 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 124
High Courts08 Jan 1936
Saladurjaman Chowdhury and Others Vs Oazaddin and Others
Calcutta High Court · AIR 1937 Cal 46
High Courts07 Jan 1936
Radha Nath Maity Vs Krishna Chandra Mukherjee and Others
Calcutta High Court · AIR 1936 Cal 249 : 165 Ind. Cas. 682
Bengal Tenancy Act, 1885 — Section 178
High Courts07 Jan 1936
Ramesh Chandra Talukdar and Others Vs Pramatha Nath Sanyal
Calcutta High Court · AIR 1936 Cal 245
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts07 Jan 1936
Nitai Charan Ghose and Others Vs Kshetra Nath Ganguly
Calcutta High Court · AIR 1936 Cal 147 : 162 Ind. Cas. 102
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 196