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Calcutta High Court judgments, 1936

462 judgments · page 22 of 24

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High Courts24 Jan 1936

Madan Mohan Das Mohanta Maharaj and Another Vs Jitendra Nath Roy

Calcutta High Court · AIR 1936 Cal 781

Cess Act, 1880 — Section 54, 58
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High Courts24 Jan 1936

Nrisingha Prosad Chatterji Vs Girindra Nath Mukerji

Calcutta High Court · 165 Ind. Cas. 941

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High Courts24 Jan 1936

Hare Krishna Nayak Vs Fakir Chandra Pal and Others

Calcutta High Court · AIR 1936 Cal 260

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High Courts23 Jan 1936

Mahammad Fateh Nasib Vs Saradindu Mukherjee

Calcutta High Court · AIR 1936 Cal 221

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(c)
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High Courts23 Jan 1936Dismissed

Eastern Tavoy Minerals Corporation, Limited Vs Clarke Rawlins Ker and Co. and Others

Calcutta High Court · (1936) 01 CAL CK 0025

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High Courts23 Jan 1936

Manikganj Trading and Banking Co. Ltd. Vs Madhabendra Kumar Shaha and Another

Calcutta High Court · AIR 1936 Cal 162 : 166 Ind. Cas. 957

Companies Act, 1956 — Section 153
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High Courts23 Jan 1936

Chittagong Cotton Mills, Ltd. Vs Amar Krishna Choudhury and Others

Calcutta High Court · AIR 1936 Cal 195

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High Courts23 Jan 1936

R. S. N. Co. Ltd. and I. G. N. and Ry. Co. Ltd. Vs Ram Kanai Madhab Chandra Iswar Chandra Pal and Others

Calcutta High Court · AIR 1936 Cal 152

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High Courts22 Jan 1936

Jitendra Nath Ray Vs Jnanada Kanta Das Gupta

Calcutta High Court · AIR 1936 Cal 277

Court Fees Act, 1870 — Section 6
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High Courts20 Jan 1936

Amulya Ratan Vs Prosad Chandra Kar

Calcutta High Court · AIR 1936 Cal 143

Civil Procedure Code, 1908 (CPC) — Section 145
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High Courts17 Jan 1936

Parbati Charan Mukhopadhya Vs Bandeali Akon and Others

Calcutta High Court · AIR 1936 Cal 155

Transfer of Property Act, 1882 — Section 107
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High Courts17 Jan 1936

Parbati Charan Mukhopadhya and Others Vs Bandeali Akon and Others

Calcutta High Court · 162 Ind. Cas. 33

Transfer of Property Act, 1882 — Section 107
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High Courts17 Jan 1936

Prokash Chandra Nag Vs Subodh Chandra Nag and Others

Calcutta High Court · (1936) 01 CAL CK 0029

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High Courts17 Jan 1936Dismissed

Bankim Chandra Maity and Others Vs Dinesh Chandra Roy Chowdhury

Calcutta High Court · (1936) 01 CAL CK 0006

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High Courts17 Jan 1936

Radharani Dassya and Others Vs Brindarani Dassya

Calcutta High Court · AIR 1936 Cal 392 : 165 Ind. Cas. 545

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High Courts16 Jan 1936

Hrishikesh Law and Another Vs Satish Chandra Paul Srichandan Mari Sultan

Calcutta High Court · 170 Ind. Cas. 634

Bengal Village Chaukidari Act, 1870 — Section 51
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High Courts16 Jan 1936

Hrishikseh Law and Another Vs Satish Chandra Paul Srichandan Mari Sultan

Calcutta High Court · AIR 1936 Cal 203

Village Chaukidari Act, 1870 — Section 51
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High Courts16 Jan 1936

Rai Radhika Mohon Roy Br. Vs Bhobani Prosanna Lahiri and Others

Calcutta High Court · 164 Ind. Cas. 904

Letters Patent Act, 1865 — Clause 12
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High Courts16 Jan 1936Dismissed

Dwarkaram Vs K.C. Dey and Company

Calcutta High Court · (1936) 01 CAL CK 0026

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High Courts15 Jan 1936Dismissed

Abdul Rahaman Molla Vs Abdul Hossain Molla and Others

Calcutta High Court · (1936) 01 CAL CK 0033

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