High Courts17 Feb 1936
Kalijiban Bhattacharjee and Others Vs Emperor
Calcutta High Court · AIR 1936 Cal 316 : 163 Ind. Cas. 41
COURT ARCHIVE
Calcutta High Court judgments, 1936
462 judgments · page 20 of 24
High Courts14 Feb 1936Dismissed
Chandidas Sinha and Another Vs Sm. Malina Bala Sinha and Another
Calcutta High Court · (1936) 02 CAL CK 0049
High Courts14 Feb 1936
Rai Harendra Nath Choudhury Vs Amal Kumar Roy Choudhury and Others
Calcutta High Court · AIR 1937 Cal 755
High Courts13 Feb 1936
Raghumani Roy and Another Vs Bibhuti Bhusan Roy and Others
Calcutta High Court · AIR 1936 Cal 256
Registration Act, 1908 — Section 17(1)(c)
High Courts12 Feb 1936
Light of Asia Insurance Co. Ltd. Vs Karatoya Debi
Calcutta High Court · AIR 1936 Cal 437 : 166 Ind. Cas. 707
High Courts12 Feb 1936
Rajani Nath Sil Vs Ennatali Howladar and Others
Calcutta High Court · AIR 1936 Cal 313 : 166 Ind. Cas. 783
Transfer of Property Act, 1882 — Section 92
High Courts12 Feb 1936
Calico Printers Association, Ltd. Vs D.N. Mukerjea
Calcutta High Court · AIR 1936 Cal 493 : 166 Ind. Cas. 535
Evidence Act, 1872 — Section 106, 114Patents and Designs Act, 1911 — Section 53
High Courts11 Feb 1936
Suresh Chandra Dam Vs Sm. Marani Dassi and Another
Calcutta High Court · AIR 1936 Cal 378 : 166 Ind. Cas. 843
High Courts11 Feb 1936
Provat Kamal Basu and Another Vs Phoenix Assurance Co. Ltd.
Calcutta High Court · AIR 1936 Cal 246
High Courts11 Feb 1936
Surendra Nath Nandi Vs Sreemati Sushilabala Dasi and Others
Calcutta High Court · AIR 1937 Cal 47
Bengal Tenancy Act, 1885 — Section 26F
High Courts11 Feb 1936
Re: Tulsidas Kissendoyal: Vs Exparte: Chhajuram Chowdhury and Others
Calcutta High Court · (1936) 02 CAL CK 0033
High Courts11 Feb 1936Dismissed
Babu Ashutosh Ghose Vs Protap Chandra Banerji and Others
Calcutta High Court · (1936) 02 CAL CK 0030
High Courts11 Feb 1936
Nityananda Poddar and Another Vs Rupai Bepari
Calcutta High Court · AIR 1936 Cal 261
Penal Code, 1860 (IPC) — Section 379
High Courts10 Feb 1936Allowed
The Secretary of State For India In Council Vs Mahip Sha and Another
Calcutta High Court · (1936) 02 CAL CK 0057
High Courts10 Feb 1936
Gurupada Haldar Vs Manmohan Mukherjee and Others
Calcutta High Court · AIR 1936 Cal 215
High Courts10 Feb 1936
Amarendra Nath Mallick Vs Balai Chand Ghatak
Calcutta High Court · AIR 1936 Cal 267
Civil Procedure Code, 1908 (CPC) — Section 2(2)
High Courts10 Feb 1936
Saila Bala Roy and on her death Malti Rose Vs Chairman, Darjeeling Municipality
Calcutta High Court · AIR 1936 Cal 265
Electricity Act, 1910 — Section 4(f)(3)
High Courts07 Feb 1936
Ramshashi Ghose Vs Mohendra Nath Sinha and Another
Calcutta High Court · AIR 1936 Cal 223
Bengal Tenancy Act, 1885 — Section 26F
High Courts07 Feb 1936
Maharaja Sashi Kanta Acharjya Bahadur Vs Nasirabad Loan Office Co. Ltd. and Others
Calcutta High Court · AIR 1936 Cal 786
Bengal Tenancy Act, 1885 — Section 26E, 36JCivil Procedure Code, 1908 (CPC) — Section 115