High Courts09 Mar 1936
Kulada Prosad Mitra and Others Vs Giribala Debya
Calcutta High Court · (1936) 03 CAL CK 0059
COURT ARCHIVE
Calcutta High Court judgments, 1936
462 judgments · page 18 of 24
High Courts09 Mar 1936
Rakhal Dass Ray and Others Vs Haridas Sarcar and Others
Calcutta High Court · (1936) 03 CAL CK 0039
High Courts09 Mar 1936
Sm. Annapurna Roy Vs Ram Ranjan Mullick and Others
Calcutta High Court · (1936) 03 CAL CK 0030
High Courts09 Mar 1936Allowed
Ramesh Chandra Majumdar and Others Vs Dud Mehar Bibi
Calcutta High Court · (1936) 03 CAL CK 0011
High Courts04 Mar 1936
Adhar Chandra Mondal Vs Dolgobinda Das and Others
Calcutta High Court · 167 Ind. Cas. 604
Contract Act, 1872 — Section 69
High Courts04 Mar 1936
Dr. Kasiruddin Talukdar Vs Dr. Mafizuddin Ahmed and Others
Calcutta High Court · AIR 1936 Cal 295 : 165 Ind. Cas. 354
Bengal Local Self-Government Act, 1885 — Section 138A
High Courts04 Mar 1936
Nabin Chandra Roy and Another Vs Rajendra Kumar Nag Choudhury and Others
Calcutta High Court · AIR 1936 Cal 302 : 166 Ind. Cas. 567
Evidence Act, 1872 — Section 91
High Courts03 Mar 1936
IN THE MATTER OF AMULYADHAN ADDY AND OTHERS.
Calcutta High Court · (1936) 4 ITR 164
Income Tax Act, 1922 — Section 12, 9
High Courts03 Mar 1936
Emperor Vs Arajaddin Molla
Calcutta High Court · 165 Ind. Cas. 196
Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts03 Mar 1936
In Re: Amulyadhone Addya and Others
Calcutta High Court · (1936) 03 CAL CK 0029
High Courts03 Mar 1936
P. C. MALLICK AND D. C. AICH, IN RE.
Calcutta High Court · (1936) 4 ITR 369
Income Tax Act, 1961 — Section 66(1), 66(2)
High Courts02 Mar 1936
Suprabhat Chandra and Others Vs Bhupati Bhusan Mandal and Others
Calcutta High Court · AIR 1936 Cal 307 : 165 Ind. Cas. 294
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts28 Feb 1936
Hari Ananda Shaha Poddar and Others Vs Mohummad Esahak Mia
Calcutta High Court · (1936) 02 CAL CK 0052
High Courts28 Feb 1936
Haripada Roy Vs Gopinath Roy and Others
Calcutta High Court · AIR 1936 Cal 291 : 166 Ind. Cas. 832
High Courts28 Feb 1936
In Re: Gopiram Gobindram
Calcutta High Court · AIR 1938 Cal 20 : 173 Ind. Cas. 898
High Courts28 Feb 1936
IN THE MATTER OF BABULAL RAJ GARHIA.
Calcutta High Court · (1936) 4 ITR 148
Income Tax Act, 1961 — Section 66, 9(1)
High Courts28 Feb 1936
In Re: Babulal Rajgarhia
Calcutta High Court · AIR 1938 Cal 168
Income Tax Act, 1961 — Section 26(2), 9(1)
High Courts28 Feb 1936
Chandra Kumar De Vs K.C. Mukherjee
Calcutta High Court · AIR 1936 Cal 289 : 166 Ind. Cas. 821
Letters Patent Act, 1865 — Section 15
High Courts27 Feb 1936
Maharaj Bahadur Singh Vs Nari Mollani and Another
Calcutta High Court · AIR 1936 Cal 279 : 165 Ind. Cas. 1
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58