High Courts27 Mar 1936
Satish Chandra Basu Vs Harendra Kumar Ghose
Calcutta High Court · AIR 1936 Cal 442 : 166 Ind. Cas. 443
Registration Act, 1871 — Section 34
COURT ARCHIVE
Calcutta High Court judgments, 1936
462 judgments · page 16 of 24
High Courts27 Mar 1936
Secy. of State Vs Kamala Ranjan Roy
Calcutta High Court · AIR 1937 Cal 94
Bengal Tenancy Act, 1885 — Section 114
High Courts27 Mar 1936
Haranath Deb Nath and Others Vs Baishnab Charan Das and Another
Calcutta High Court · AIR 1937 Cal 178 : 166 Ind. Cas. 552
High Courts27 Mar 1936Dismissed
Kumar Gangadhar Bagla Vs Kanti Chunder Mukherjee and Another
Calcutta High Court · (1936) 03 CAL CK 0005
High Courts27 Mar 1936
Secretary of State Vs Kamala Ranjan Roy
Calcutta High Court · 167 Ind. Cas. 741
Bengal Tenancy Act, 1885 — Section 114
High Courts26 Mar 1936
Sm. Birajmohini Dassi Vs Sm. Sarala Devi Chowdhurani
Calcutta High Court · AIR 1937 Cal 88
Letters Patent Act, 1865 — Section 12
High Courts26 Mar 1936
Ananda Lal Chakravarty and Others Vs Girindra Nath Chatterjee and Others
Calcutta High Court · AIR 1936 Cal 483
Bengal Tenancy Act, 1885 — Section 105
High Courts25 Mar 1936
Lalit Mohan Saha and Others Vs Debendra Nath Thakur and Others
Calcutta High Court · AIR 1936 Cal 444 : 165 Ind. Cas. 281
Bengal Village Self-Government Act, 1919 — Section 31
High Courts25 Mar 1936
Monmohini Das Purkayastha and Others Vs Behari Shaha and Others
Calcutta High Court · AIR 1936 Cal 421 : 166 Ind. Cas. 415
High Courts24 Mar 1936
BENGAL COAL CO. LTD. Vs JANARDAN KISHORE LAL SINGH DEO.
Calcutta High Court · (1936) 4 ITR 392
Income Tax Act, 1961 — Section 23, 6
High Courts24 Mar 1936
Musammat Khairunnessa Bibi Vs The Corporation of Calcutta
Calcutta High Court · 165 Ind. Cas. 130
Calcutta Municipal Act, 1923 — Section 271
High Courts24 Mar 1936
Bengal Coal Co. Ltd. Vs Sri Sri Janaradan Kishore Lal Singh Deo and Another
Calcutta High Court · AIR 1936 Cal 459 : 165 Ind. Cas. 615
Income Tax Act, 1961 — Section 6Metropolis Management Act — Section 105
High Courts20 Mar 1936Allowed
Rabia Khatoon and Another Vs Muhamed Ali and Another
Calcutta High Court · (1936) 03 CAL CK 0058
High Courts20 Mar 1936
Annada Prosad Chatterji Vs Phanindra Bhusan Ghatak and Others
Calcutta High Court · AIR 1936 Cal 381 : 166 Ind. Cas. 740
High Courts20 Mar 1936Allowed
Shib Narayan Ghose and Another Vs Gopal Chandra Ghosh and Others
Calcutta High Court · (1936) 03 CAL CK 0033
High Courts20 Mar 1936
Harey Harey Sinha Choudhury and Others Vs Hari Chaitanya Sinha Chowdhury and Others
Calcutta High Court · (1936) 03 CAL CK 0001
High Courts19 Mar 1936
Jogendra Nath Mukherjee Vs Rabindra Nath Chatterjee
Calcutta High Court · 165 Ind. Cas. 150
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts19 Mar 1936
Sripati Chandra De and Others Vs Kailash Chandra Jana
Calcutta High Court · AIR 1936 Cal 386 : 166 Ind. Cas. 464
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts19 Mar 1936
Abdul Sattar Choudhury and Others Vs Abdul Rusan and Others
Calcutta High Court · AIR 1936 Cal 400 : 165 Ind. Cas. 756
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Mar 1936
Bhadreswar Coal Supply Co. Vs Satis Chandra Nandi and Co. and Others
Calcutta High Court · AIR 1936 Cal 353 : 165 Ind. Cas. 390