COURT ARCHIVE

Calcutta High Court judgments, 1936

462 judgments · page 15 of 24

High Courts22 Apr 1936

Simbhuram Beriwalla Vs Gulzarilal Thakur and Others

Calcutta High Court · 164 Ind. Cas. 1009

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 34 Rule 1Registration Act, 1908 — Section 17(2)(vi)Transfer of Property Act, 1882 — Section 53A

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High Courts21 Apr 1936

Rai Nalinaksha Dutta Bahadur Vs Kazi Abdul Jalil and Others

Calcutta High Court · AIR 1936 Cal 398 : 166 Ind. Cas. 742

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High Courts10 Apr 1936

Mayadas Bhagat Vs Commercial Union Assurance Co., Ltd.

Calcutta High Court · 169 Ind. Cas. 788

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 11, 13Limitation Act, 1963 — Section 14

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High Courts09 Apr 1936

Ram Gopal Luchminarain Vs Baijnath Prasad and Others

Calcutta High Court · AIR 1937 Cal 396

Income Tax Act, 1961 — Section 25A

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High Courts09 Apr 1936

Harihar Sinha and Others Vs Emperor

Calcutta High Court · AIR 1936 Cal 356 : 163 Ind. Cas. 9

Bengal Suppression of Terrorist Outrages Act, 1932 — Section 25Penal Code, 1860 (IPC) — Section 120B

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High Courts08 Apr 1936

Emperor Vs Gostho Sardar and Others

Calcutta High Court · AIR 1936 Cal 407 : 165 Ind. Cas. 438

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High Courts08 Apr 1936

Dr. Ferdinand Perier, S.J. Archbishop Vs Kumar Krishna Nandy Choudhury

Calcutta High Court · AIR 1936 Cal 582

Bengal Tenancy Act, 1885 — Section 106, 26D, 26F, 50

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High Courts08 Apr 1936Dismissed

Rajshahi Banking Corporation Vs Surabala Debi

Calcutta High Court · (1936) 04 CAL CK 0008

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High Courts07 Apr 1936

Bank of Dacca, Ltd. Vs Gour Gopal Saha

Calcutta High Court · AIR 1936 Cal 409 : 166 Ind. Cas. 855

Civil Procedure Code, 1908 (CPC) — Section 47

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High Courts06 Apr 1936

Naokhila Loan Co., Ltd. Vs Hemendra Narayan Roy

Calcutta High Court · AIR 1936 Cal 402 : 166 Ind. Cas. 815

Civil Procedure Code, 1908 (CPC) — Section 47

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High Courts06 Apr 1936

Abdul Khaleque Mondal and Others Vs Bepin Behari Bose and Others

Calcutta High Court · AIR 1936 Cal 465

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High Courts06 Apr 1936

Mayadas Bhagat Vs Commercial Union Assurance Co., Ltd.

Calcutta High Court · (1936) 04 CAL CK 0016

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High Courts06 Apr 1936

Ram Prasad Chaudhury Vs Buchi Chaudhury and Another

Calcutta High Court · 164 Ind. Cas. 315

Registration Act, 1908 — Section 77

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High Courts06 Apr 1936

Ramphal Tatwa Vs Jasodia Malain

Calcutta High Court · (1936) 04 CAL CK 0009

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High Courts31 Mar 1936

Kamaruddin Shah and Others Vs Sk. Diljan

Calcutta High Court · AIR 1937 Cal 57 : 166 Ind. Cas. 996

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High Courts31 Mar 1936

Collector of Dacca Vs Gholam Kuddus Choudhury and Others

Calcutta High Court · AIR 1936 Cal 688

Civil Procedure Code, 1908 (CPC) — Section 111, 98Land Acquisition Act, 1894 — Section 18

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High Courts31 Mar 1936

Annada Charan Dutta Vs Kamala Sundari Rai and Others

Calcutta High Court · AIR 1936 Cal 405 : 166 Ind. Cas. 892

Specific Relief Act, 1877 — Section 42

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High Courts30 Mar 1936Dismissed

Bahadur Singh Singhee Vs Rani Jyotirupa Debi and Others

Calcutta High Court · (1936) 03 CAL CK 0032

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High Courts30 Mar 1936

Khitendra Nath Roy Chowdhary Vs Madaneswar Chatterjee

Calcutta High Court · AIR 1937 Cal 297

Contract Act, 1872 — Section 30

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High Courts29 Mar 1936

NRISINGA CHANDRA NANDY, IN RE.

Calcutta High Court · (1936) 4 ITR 428

Income Tax Act, 1961 — Section 3, 6

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