High Courts18 Mar 1936
Jitendra Nath Gorai Vs Emperor
Calcutta High Court · AIR 1936 Cal 294 : 163 Ind. Cas. 238
COURT ARCHIVE
Calcutta High Court judgments, 1936
462 judgments · page 17 of 24
High Courts18 Mar 1936Dismissed
The Chatterjee Estates, Ltd. Vs Dhirendra Nath Roy and Another
Calcutta High Court · (1936) 03 CAL CK 0038
High Courts18 Mar 1936
In Re: P, a Pleader
Calcutta High Court · AIR 1936 Cal 372
Legal Practitioners Act, 1879 — Section 13(f)
High Courts18 Mar 1936
In Re: P.A. Pleader
Calcutta High Court · 166 Ind. Cas. 426
Legal Practitioners Act, 1879 — Section 13(f), 6
High Courts17 Mar 1936
Ananda Prosad Ghose Vs Ronendra Lal Choudhury and Another
Calcutta High Court · AIR 1936 Cal 342
Bengal Tenancy Act, 1885 — Section 26J
High Courts17 Mar 1936Allowed
Hari Charan Bera and Others Vs Fakir Chandra Sao and Others
Calcutta High Court · (1936) 03 CAL CK 0034
High Courts17 Mar 1936
Aditendra Nath Mitter and Others Vs Bhupati Bhusan Sen Gupta
Calcutta High Court · AIR 1936 Cal 373 : 166 Ind. Cas. 457
Calcutta Improvement Act, 1911 — Section 171
High Courts17 Mar 1936Dismissed
Re: Hiralal Mondal: Vs Exparte: Sm. Lilabati Dassee
Calcutta High Court · (1936) 03 CAL CK 0008
High Courts17 Mar 1936
Ananda Prasad Ghose Vs Ronendra Lal Choudhury and Another
Calcutta High Court · 165 Ind. Cas. 715
Bengal Tenancy Act, 1885 — Section 26JCivil Procedure Code, 1908 (CPC) — Section 151
High Courts17 Mar 1936
Debendra Narain Roy Vs Jogendra Narain Deb and Others
Calcutta High Court · AIR 1936 Cal 593 : 167 Ind. Cas. 615
Government of India Act, 1915 — Section 63, 65, 81(3)
High Courts16 Mar 1936
Bhabani Prosanna Lahiri and Another Vs Chairman, Municipal Commissioners, Rangpur Municipality
Calcutta High Court · AIR 1936 Cal 542 : 166 Ind. Cas. 333
High Courts16 Mar 1936
A.H. Md. Ismail and Co. Vs Sachidananda Bhattacharjee
Calcutta High Court · (1936) 03 CAL CK 0007
High Courts13 Mar 1936Dismissed
The Corporation of Calcutta Vs Moti Chand Chowdhury and Others
Calcutta High Court · (1936) 03 CAL CK 0037
High Courts12 Mar 1936
Gopal Chandra Chanda and Others Vs C.K. Nag and Co. Ltd. and Others
Calcutta High Court · AIR 1936 Cal 375
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts10 Mar 1936
Burmah Shell Oil Storage and Distributing Co. of India, Ltd. Vs Sudhansu Bhusan Chatterjee
Calcutta High Court · AIR 1936 Cal 477 : 166 Ind. Cas. 402
Calcutta Municipal Act, 1923 — Section 492, 492(6)
High Courts10 Mar 1936
IN THE MATTER OF CHARUSILA DASSI.
Calcutta High Court · (1937) 5 ITR 1
Income Tax Act, 1961 — Section 4(1)
High Courts10 Mar 1936
Chhatrapat Singh Dugar Vs Kharaj Singh Lachmiram
Calcutta High Court · AIR 1936 Cal 521
Criminal Procedure Code, 1898 (CrPC) — Section 39
High Courts10 Mar 1936
LAKSHMI NARAYAN SEN and SONS, LTD., IN RE.
Calcutta High Court · (1936) 4 ITR 255
Income Tax Act, 1961 — Section 10, 10(2)(ix)
High Courts10 Mar 1936
Delbar Mandal and Others Vs Emperor
Calcutta High Court · 165 Ind. Cas. 31
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts10 Mar 1936Dismissed
Satya Priya Ghosal Vs Barid Baran Mukerjee and Others
Calcutta High Court · (1936) 03 CAL CK 0010