High Courts27 Feb 1936
Amir Chand Vs Krishna Chandra Bhowmik
Calcutta High Court · AIR 1936 Cal 315
Negotiable Instruments Act, 1881 (NI) — Section 78
COURT ARCHIVE
Calcutta High Court judgments, 1936
462 judgments · page 19 of 24
High Courts26 Feb 1936
Hajee Golam Hossain Ostagar Vs Sheik Abu Bakkar
Calcutta High Court · AIR 1936 Cal 351 : 166 Ind. Cas. 811
High Courts26 Feb 1936
Panmull Lodha and Others Vs R.B. Gadhmull Lodha and Others
Calcutta High Court · AIR 1937 Cal 257
High Courts25 Feb 1936
Yeajuddin Pramanik and Another Vs Rup Manjuri Dasi and Others
Calcutta High Court · AIR 1936 Cal 326
High Courts25 Feb 1936
Superintendent and Remembrancer of Legal Affairs Vs Jiban Kumar De and Others
Calcutta High Court · AIR 1936 Cal 292 : 163 Ind. Cas. 228
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts24 Feb 1936
Profulla Kumar Sen Gupta and Another Vs Behari Lal Sen Gupta and Others
Calcutta High Court · AIR 1936 Cal 247
Letters Patent Act, 1865 — Section 15
High Courts21 Feb 1936
Bhupati Nath Chakravarty Vs Basanta Kumari Devi
Calcutta High Court · AIR 1936 Cal 556 : 167 Ind. Cas. 713
Stamp Act, 1899 — Section 36, 61Transfer of Property Act, 1882 — Section 122, 123
High Courts21 Feb 1936
Guru Charan Rudra Pal and Another Vs Mafijuddin Molla and Others
Calcutta High Court · AIR 1938 Cal 150
Limitation Act, 1963 — Article 142
High Courts21 Feb 1936
Naimuddin Biswas and Others Vs Emperor
Calcutta High Court · (1936) 02 CAL CK 0008
High Courts20 Feb 1936
Emperor Vs Sherali Badyakar and Others
Calcutta High Court · 169 Ind. Cas. 342
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts19 Feb 1936
Bhakta Bhusan Pramanik and Another Vs Emperor
Calcutta High Court · AIR 1936 Cal 227
Penal Code, 1860 (IPC) — Section 302
High Courts19 Feb 1936
Jogendra Nath Das Vs Sarup Chand-Hukum Chand, Firm and Another
Calcutta High Court · AIR 1936 Cal 264
Court Fees Act, 1870 — Section 8(5)
High Courts18 Feb 1936
Maharaj Bahadur Singh Vs Binode Behary Choudhury and Others
Calcutta High Court · AIR 1936 Cal 263
Bengal Tenancy Act, 1885 — Section 111
High Courts18 Feb 1936
Ramchand Dulichand Vs The Saraswatipore Tea Co., Ltd.
Calcutta High Court · (1936) 02 CAL CK 0031
High Courts18 Feb 1936
Emperor Vs Bhola Giri Mohunt
Calcutta High Court · AIR 1936 Cal 259
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts17 Feb 1936
Jogendra Narayan Dhar Vs Askarulla
Calcutta High Court · AIR 1937 Cal 27
Bengal Tenancy Act, 1885 — Section 120Letters Patent Act, 1865 — Section 15
High Courts17 Feb 1936
Gadadhar Sarkhel Vs Gopal Chandra Das and Others
Calcutta High Court · AIR 1936 Cal 343 : 166 Ind. Cas. 641
Bengal Tenancy Act, 1885 — Section 26C
High Courts17 Feb 1936
Nadia Bashi Deb Chaudhury Vs Sudha Bakul De and Others
Calcutta High Court · (1936) 02 CAL CK 0006