COURT ARCHIVE

Calcutta High Court judgments, 1936

462 judgments · page 14 of 24

High Courts01 May 1936

Bejoy Kumar Addya and Others Vs Nagendra Nath Palit

Calcutta High Court · AIR 1936 Cal 497

Bengal Tenancy Act, 1885 — Section 115(c)Presidency Small Cause Courts Act, 1882 — Section 6Provincial Small Cause Courts Act, 1887 — Section 5

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High Courts01 May 1936Allowed

Bhusan Chandra Samanta Vs The Secretary of State for India in Council

Calcutta High Court · (1936) 05 CAL CK 0005

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High Courts01 May 1936

Nirode Chandra Mukherjee and Others Vs Chairman of Commissioners of Kamarhati Municipality

Calcutta High Court · AIR 1936 Cal 506

Bengal Municipal Act, 1932 — Section 95

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High Courts30 Apr 1936

Arjun Das Kundu Vs Marchia Telini

Calcutta High Court · AIR 1936 Cal 434 : 166 Ind. Cas. 886

Provincial Insolvency Act, 1920 — Section 44

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High Courts29 Apr 1936

Bogra Loan Office, Ltd. Vs Jyotish Chandra Chanda and Another

Calcutta High Court · AIR 1936 Cal 399 : 165 Ind. Cas. 5

Stamp Act, 1899 — Section 61

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High Courts29 Apr 1936

Kali Kumar Mitter Vs Emperor

Calcutta High Court · AIR 1937 Cal 413

Criminal Procedure Code, 1898 (CrPC) — Section 407, 408Penal Code, 1860 (IPC) — Section 120B, 420

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High Courts29 Apr 1936Dismissed

Fukta Bibi Vs The Emperor

Calcutta High Court · (1936) 04 CAL CK 0017

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High Courts29 Apr 1936

Hari Charan Banerjee and Another Vs Emperor

Calcutta High Court · AIR 1936 Cal 355 : 163 Ind. Cas. 152

Calcutta Police Act, 1866 — Section 45

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High Courts27 Apr 1936

Priyabala Dassi and Another Vs Sarajubala Choudhurani and Others

Calcutta High Court · AIR 1936 Cal 540

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High Courts27 Apr 1936

Sachindra Nath Chakravarty Vs Trailakya Nath Chakravarty and Another

Calcutta High Court · AIR 1936 Cal 576

Bengal Tenancy Act, 1885 — Section 26C, 26F(1)

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High Courts27 Apr 1936

Mohini Mohan Saha Vs Janaki Nath (dead) and Others

Calcutta High Court · AIR 1936 Cal 412 : 166 Ind. Cas. 382

Evidence Act, 1872 — Section 91

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High Courts24 Apr 1936

Sm. Charusila Dassi Vs Abhilas Bauri and Others

Calcutta High Court · AIR 1936 Cal 804

Bengal Tenancy Act, 1885 — Section 105, 109(3)

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High Courts24 Apr 1936

Srimati Charusila Dasi Vs Abhilas Bauri and Others

Calcutta High Court · 168 Ind. Cas. 203

Bengal Tenancy Act, 1885 — Section 105ACivil Procedure Code, 1908 (CPC) — Section 115

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High Courts23 Apr 1936

Commissioner of Wakfs Vs Mahmuda Bibi and Others

Calcutta High Court · AIR 1936 Cal 480 : 166 Ind. Cas. 212

Civil Procedure Code, 1908 (CPC) — Section 11, 15

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High Courts23 Apr 1936

Syed Fateh Ali Mirza Vs Sahebzadi Meherunnessa Begum and Others

Calcutta High Court · AIR 1936 Cal 420 : 165 Ind. Cas. 740

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High Courts23 Apr 1936

Zubaida Sultan Begum Vs Dawood Ismail Makra and Others

Calcutta High Court · AIR 1937 Cal 407 : 175 Ind. Cas. 895

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High Courts23 Apr 1936

Debendra Kumar Sen Vs Subal Chandra Choudhury and Others

Calcutta High Court · (1936) 04 CAL CK 0014

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High Courts22 Apr 1936

Rukmini Kumar Bhattacharji Vs The Assam Bengal Loan Co., Ltd.

Calcutta High Court · (1936) 04 CAL CK 0027

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High Courts22 Apr 1936

Aswini Kumar Gupta Vs Emperor

Calcutta High Court · AIR 1936 Cal 403 : 165 Ind. Cas. 505

Penal Code, 1860 (IPC) — Section 419

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High Courts22 Apr 1936

Roshan Lal Khetri Vs S.Z. Ahamed

Calcutta High Court · 164 Ind. Cas. 996

Penal Code, 1860 (IPC) — Section 420

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