High Courts12 Aug 1936
Naimuddin Biswas and Others Vs Emperor
Calcutta High Court · AIR 1936 Cal 793 : 166 Ind. Cas. 625
Penal Code, 1860 (IPC) — Section 149, 304, 326
COURT ARCHIVE
Calcutta High Court judgments, 1936
462 judgments · page 6 of 24
High Courts12 Aug 1936
In re Upendra Nath Kar. Bhowanipore Banking Corporation Ltd.
Calcutta High Court · AIR 1937 Cal 336 : 173 Ind. Cas. 906
Presidency Towns Insolvency Act, 1909 — Section 30
High Courts11 Aug 1936Dismissed
Suraj Singh Vs Kalidasi Dasi and Others
Calcutta High Court · (1936) 08 CAL CK 0042
High Courts11 Aug 1936
Herbert Carberry Vs Clark and Greig Ltd. and Others
Calcutta High Court · AIR 1937 Cal 172
Civil Procedure Code, 1908 (CPC) — Section 136
High Courts10 Aug 1936
Ramdhone Bulakidas Vs Kedarnath Mohata and Others
Calcutta High Court · AIR 1938 Cal 1 : 173 Ind. Cas. 828
High Courts07 Aug 1936
Radhika Mohan Munshi Vs Sudhir Chandra Sanyal and Others
Calcutta High Court · AIR 1937 Cal 10
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Contract Act, 1872 — Section 25Evidence Act, 1872 — Section 90
High Courts07 Aug 1936
Sm. Annabati Dassi and Others Vs Parmeswar Mullick and Others
Calcutta High Court · AIR 1936 Cal 751
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts07 Aug 1936
Phani Bhusan Kumar Vs Emperor
Calcutta High Court · AIR 1937 Cal 637
Calcutta Police Act, 1866 — Section 44
High Courts05 Aug 1936
Ranjit Kumar Bose Vs Subodh Chandra Basu Mallik and Others
Calcutta High Court · AIR 1937 Cal 252
Succession Act, 1925 — Section 213
High Courts04 Aug 1936
Sailendra Krishna Choudhury Vs Harendra Kumar Boy and Others
Calcutta High Court · AIR 1937 Cal 4
High Courts04 Aug 1936
Sailendra Krishna Choudhury Vs Harendra Kumar Roy and Others
Calcutta High Court · 167 Ind. Cas. 430
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 42, Order 21 Rule 53
High Courts04 Aug 1936
Shib Chandra Roy Vs Emperor
Calcutta High Court · AIR 1936 Cal 686 : 165 Ind. Cas. 847
Bengal Embankment Act, 1882 — Section 76BCriminal Procedure Code, 1898 (CrPC) — Section 235(1), 403Penal Code, 1860 (IPC) — Section 283
High Courts04 Aug 1936
Abdul Haque and Others Vs Sm. Tarabannessa and Others
Calcutta High Court · AIR 1937 Cal 572
High Courts03 Aug 1936
Babu Lal Chaukhani Vs Emperor
Calcutta High Court · AIR 1936 Cal 809 : 166 Ind. Cas. 612
Criminal Procedure Code, 1898 (CrPC) — Section 561A
High Courts03 Aug 1936
Butto Kristo Paul and Co. Vs Harendra Nath Ghosh
Calcutta High Court · AIR 1937 Cal 639
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 59
High Courts03 Aug 1936
Sannyasi Basar Vs Ratneswar Ghatak
Calcutta High Court · AIR 1937 Cal 8
Bengal Tenancy Act, 1885 — Section 29
High Courts03 Aug 1936
Serajgunj Co-operative Urban Bank, Ltd. and Another Vs Bindhubashini Dassya and Others
Calcutta High Court · AIR 1936 Cal 752
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1
High Courts03 Aug 1936
Jitendra Nath Roy Vs Madan Mohan Das Mohanta Maharaja and Another
Calcutta High Court · AIR 1936 Cal 813
Cess Act, 1880 — Section 54, 56, 58
High Courts03 Aug 1936
The Faridpur Loan Office, Ltd. Vs Kumar Sarat Chandra Roy
Calcutta High Court · 170 Ind. Cas. 123
High Courts03 Aug 1936Allowed
Kumar Sarat Kumar Roy Vs The Faridpur Loan Office Ltd. and Others
Calcutta High Court · (1936) 08 CAL CK 0008