High Courts24 Jul 1936
Kumar Brahma Niranjan Chakravarti Vs Jagadamba Loan Co., Ltd., and Others
Calcutta High Court · (1936) 07 CAL CK 0002
COURT ARCHIVE
Calcutta High Court judgments, 1936
462 judgments · page 8 of 24
High Courts23 Jul 1936
Abdul Kader Chaudhury Vs Upendra Lal Barua and Others
Calcutta High Court · AIR 1936 Cal 711
High Courts23 Jul 1936
Henrietta Violet Wenken Bach (Otherwise Taylor) Vs Otto Guenter Wenkenbach
Calcutta High Court · 169 Ind. Cas. 948
Divorce Act, 1869 — Section 19Indian and Colonial Divorce (Jurisdiction) Act, 1926 — Section 1(2), 1(3)
High Courts22 Jul 1936
Amullya Krishna Bandopadhya Vs Dilip Kumar Roy Chowdhury and Others
Calcutta High Court · (1936) 07 CAL CK 0034
High Courts22 Jul 1936Dismissed
Faizunnessa Vs Moulvi Asad Bukht and Others
Calcutta High Court · (1936) 07 CAL CK 0029
High Courts22 Jul 1936Dismissed
Joy Chandra Bhowmik Vs Kali Kinkar Nath
Calcutta High Court · (1936) 07 CAL CK 0028
High Courts21 Jul 1936
Giridhari Lal and Others Vs Emperor
Calcutta High Court · AIR 1936 Cal 678 : 165 Ind. Cas. 817
Criminal Procedure Code, 1898 (CrPC) — Section 234Penal Code, 1860 (IPC) — Section 120B, 420
High Courts21 Jul 1936
Fani Bhusan Saha and Others Vs Fulkumari Dasi and Others
Calcutta High Court · AIR 1937 Cal 1
High Courts21 Jul 1936
Surjya Kumar Naik Vs Bijoy Kumar Hazra
Calcutta High Court · 170 Ind. Cas. 672
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Presidency Towns Insolvency Act, 1909 — Section 55, 57
High Courts21 Jul 1936Dismissed
Bhabani Prasanna Lahiri and Another Vs Rai Radhica Bhusan Roy Bahadur
Calcutta High Court · (1936) 07 CAL CK 0013
High Courts20 Jul 1936
Fazle Rahaman Prodhan and Others Vs Baharulla Prodhan and Others
Calcutta High Court · (1936) 07 CAL CK 0038
High Courts17 Jul 1936
Sm. Bibhabati Debi and Another Vs Mahendra Chandra Lahiri and Others
Calcutta High Court · AIR 1938 Cal 34 : 173 Ind. Cas. 857
High Courts17 Jul 1936
Nirmal Chandra Sanyal and Another Vs Municipal Commissioners
Calcutta High Court · AIR 1936 Cal 707
Bengal Tenancy Act, 1885 — Section 5(35)General Clauses Act, 1897 — Section 25
High Courts17 Jul 1936Allowed
Ushangini Debi Vs Shib Kumar Das
Calcutta High Court · (1936) 07 CAL CK 0001
High Courts16 Jul 1936Allowed
Ayesha Khatun and Others Vs Md. Hossain Molla and Others
Calcutta High Court · (1936) 07 CAL CK 0037
High Courts15 Jul 1936
Mannalal Srimal Vs Nehalohand Samsukha
Calcutta High Court · (1936) 07 CAL CK 0007
High Courts14 Jul 1936
Rajballav Mandal Vs Rajendra Narain Mandal
Calcutta High Court · (1936) 07 CAL CK 0030
High Courts14 Jul 1936
Rabindra Nath Chandra Vs Emperor
Calcutta High Court · AIR 1937 Cal 652
Bengal Suppression of Terrorist Outrages Act, 1932 — Section 35
High Courts13 Jul 1936
J.H. Rayfield Vs Raj Narain
Calcutta High Court · 170 Ind. Cas. 653
Calcutta High Court (Original Side) Rules, 1914 — Rule 2, 3, 34Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1(1)(a)Limitation Act, 1963 — Article 162, 12(2)
High Courts10 Jul 1936Allowed
Sadhiram Atoi Vs Kunja Behari Banerjee
Calcutta High Court · (1936) 07 CAL CK 0031