High Courts10 Jul 1936
Rash Behari Shaw (Handa) and Others Vs Emperor
Calcutta High Court · AIR 1936 Cal 753
Criminal Procedure Code, 1898 (CrPC) — Section 494Electricity Act, 1910 — Section 39, 50Penal Code, 1860 (IPC) — Section 109, 120B, 379
COURT ARCHIVE
Calcutta High Court judgments, 1936
462 judgments · page 9 of 24
High Courts09 Jul 1936Dismissed
Benares Bank, Ltd. Vs Baloram Dey cnd Ors.
Calcutta High Court · (1936) 07 CAL CK 0049
High Courts08 Jul 1936Dismissed
Dhirendra Kumar Mazumdar and Another Vs A. Latiff and Others
Calcutta High Court · (1936) 07 CAL CK 0015
High Courts07 Jul 1936
Surendra Kumar Guha Vs Jamini Kumar Guha and Others
Calcutta High Court · AIR 1936 Cal 723 : 166 Ind. Cas. 178
Civil Procedure Code, 1908 (CPC) — Section 63, 73
High Courts07 Jul 1936Dismissed
Harinagar Sugar Mills, Ltd. Vs Skoda (India), Ltd.
Calcutta High Court · (1936) 07 CAL CK 0026
High Courts07 Jul 1936
Soofi Munshi Azahar Hossain and Another Vs Amir Ahmed and Others
Calcutta High Court · AIR 1937 Cal 261
Evidence Act, 1872 — Section 13
High Courts06 Jul 1936
Sudhamoyee Bose Vs Bhujendra Nath Biswas and Others
Calcutta High Court · AIR 1937 Cal 225
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts06 Jul 1936
Khatejan Bibi Vs Haji Mahomed Yusuf and Others
Calcutta High Court · AIR 1936 Cal 721
High Courts03 Jul 1936
Monindra Lal Chatterjee Vs Hari Pada Ghose and Others
Calcutta High Court · AIR 1936 Cal 650 : 166 Ind. Cas. 608
Contract Act, 1872 — Section 201Evidence Act, 1872 — Section 109Limitation Act, 1963 — Section 6
High Courts02 Jul 1936Allowed
Midnapore Zemindary Company, Limited Vs Radhikanath Biswas
Calcutta High Court · (1936) 07 CAL CK 0036
High Courts02 Jul 1936Dismissed
Biraj Krishna Mukuerjee Vs Purna Chandra Trivedy and Others
Calcutta High Court · (1936) 07 CAL CK 0008
High Courts30 Jun 1936
In the matter of Souresh Chandra Sarkar Vs Gosta Behari Dutt
Calcutta High Court · (1936) 06 CAL CK 0011
High Courts26 Jun 1936
David Elias Duek Cohen Vs Baidyanath Mukerji and Others
Calcutta High Court · AIR 1936 Cal 646
Transfer of Property Act, 1882 — Section 58, 98Trustees and Mortgagees Powers Act, 1866 — Section 12
High Courts26 Jun 1936Dismissed
Biswambar Chakravarty and Others Vs Kalidas Dhupi
Calcutta High Court · (1936) 06 CAL CK 0012
High Courts25 Jun 1936
Siddhesswar Dutt alias Sidhu Dutt Vs The Hon''ble Maharaja Sir Manmatha Nath Roy Chowdhury
Calcutta High Court · 172 Ind. Cas. 800
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2
High Courts25 Jun 1936
Rai Saheb Chandanmull Karnani Vs Sardarilal Thapar
Calcutta High Court · (1936) 06 CAL CK 0005
High Courts24 Jun 1936
Akshay Zemindary, Ltd. Vs Ramanath Burman
Calcutta High Court · (1936) 06 CAL CK 0044
High Courts24 Jun 1936
Superintendent and Remembrancer of Legal Affairs Vs Akhil Bandu Guha and Others
Calcutta High Court · AIR 1936 Cal 680 : 166 Ind. Cas. 163
Companies Act, 1913 — Section 282
High Courts24 Jun 1936
Khoka Das Vs Mahendra Nath Biswas and Others
Calcutta High Court · AIR 1936 Cal 656 : 165 Ind. Cas. 462
High Courts22 Jun 1936
Jaques and Others Vs Narendra Lal Das
Calcutta High Court · AIR 1936 Cal 653 : 166 Ind. Cas. 529
Criminal Procedure Code, 1898 (CrPC) — Section 127, 128, 144Letters Patent Act, 1865 — Section 15Limitation Act, 1963 — Article 2(1)