High Courts10 Jun 1936
Radha Sundar Roy and Another Vs Saktipada Roy
Calcutta High Court · AIR 1936 Cal 714 : 166 Ind. Cas. 55
Specific Relief Act, 1877 — Section 39
COURT ARCHIVE
Calcutta High Court judgments, 1936
462 judgments · page 11 of 24
High Courts09 Jun 1936
Sudhansu Sekhor Banerjee Vs Rai Kiron Chandra Roy Bahadur and Others
Calcutta High Court · AIR 1936 Cal 695 : 166 Ind. Cas. 144
Cess Act, 1880 — Section 14, 16, 21, 28
High Courts09 Jun 1936
Kshirode Chandra Pal Choudhury and Others Vs Brahmanath Pal Choudhury and Another
Calcutta High Court · AIR 1936 Cal 571 : 166 Ind. Cas. 374
Limitation Act, 1963 — Article 182(5)
High Courts09 Jun 1936
Munish Chandra Dutta and Others Vs Ajit Sankar De and Another
Calcutta High Court · 166 Ind. Cas. 1007
Bengal Tenancy Act, 1885 — Section 109Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts08 Jun 1936
Kanai Lal Saha and Others Vs Baijanath Khetri and Others
Calcutta High Court · AIR 1937 Cal 649
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Section 7
High Courts05 Jun 1936
Manmatha Kumar Saha Vs Exchange Loan Co. Ltd.
Calcutta High Court · AIR 1936 Cal 567 : 165 Ind. Cas. 363
Evidence Act, 1872 — Section 115Specific Relief Act, 1877 — Section 41
High Courts05 Jun 1936
Manmatha Pal Choudhury Vs Saroj Ranjan Singha and Others
Calcutta High Court · AIR 1936 Cal 639
High Courts05 Jun 1936
Dayaluddin Sirkar Vs Azimuddin Mondal
Calcutta High Court · (1936) 06 CAL CK 0004
High Courts04 Jun 1936
Mt. Khairan Nissa Vs Mahamad Hussain Bara
Calcutta High Court · AIR 1936 Cal 627
Criminal Procedure Code, 1898 (CrPC) — Section 488Limitation Act, 1963 — Article 116
High Courts04 Jun 1936
Musammat Khairannissa Vs Mahamad Hussain Bara
Calcutta High Court · 167 Ind. Cas. 263
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts02 Jun 1936
Shambhu Chandra Haldar Vs Kanai Lal Goswami and Others
Calcutta High Court · AIR 1936 Cal 581
High Courts02 Jun 1936
Sk. Arjedali Vs Sm. Sorbasona Dassi and Others
Calcutta High Court · (1936) 06 CAL CK 0023
High Courts01 Jun 1936
Emperor Vs J. a Pleader
Calcutta High Court · AIR 1936 Cal 658 : 166 Ind. Cas. 371
High Courts29 May 1936
Ashutosh Das Vs Keshab Chandra Ghosh
Calcutta High Court · AIR 1936 Cal 488 : 166 Ind. Cas. 193
Penal Code, 1860 (IPC) — Section 483
High Courts29 May 1936
Abdul Latif Vs J.R. Percival, Receiver and Others
Calcutta High Court · AIR 1936 Cal 573 : 166 Ind. Cas. 509
Civil Procedure Code, 1908 (CPC) — Section 151, 47Provincial Insolvency Act, 1920 — Section 37, 43
High Courts28 May 1936
Kalikumar Deb and Others Vs Secy. of State
Calcutta High Court · AIR 1936 Cal 528
Bengal Tenancy Act, 1885 — Section 182
High Courts28 May 1936
Sachindra Kumar Roy and Others Vs Purna Chandra Pal
Calcutta High Court · AIR 1936 Cal 541 : 166 Ind. Cas. 1008
Bengal Tenancy Act, 1885 — Section 74