High Courts03 Aug 1936
Serajgunj Co Operative Urban Bank, Ltd. and Another Vs Bindhubashini Dassya and Others
Calcutta High Court · 170 Ind. Cas. 688
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1
COURT ARCHIVE
Calcutta High Court judgments, 1936
462 judgments · page 7 of 24
High Courts31 Jul 1936
Samser Ali Choudhury and Others Vs Haji Araf Muhammad Talukdar
Calcutta High Court · 167 Ind. Cas. 404
Bengal Tenancy Act, 1885 — Section 178, 179
High Courts31 Jul 1936
Radha Gobinda Sen and Another Vs Ram Brahma Mondal and Another
Calcutta High Court · AIR 1936 Cal 814
Stamp Act, 1899 — Section 5
High Courts31 Jul 1936Dismissed
Jogendra Narayan Dhar Vs Askarulla and Others
Calcutta High Court · (1936) 07 CAL CK 0042
High Courts31 Jul 1936Dismissed
Samser Ali Choudhury and Others Vs Munshi Mohammed Hossein Talukdar
Calcutta High Court · (1936) 07 CAL CK 0039
High Courts31 Jul 1936Allowed
Purna Chandra Shaha and Others Vs Hossain Kasim Dada and Others
Calcutta High Court · (1936) 07 CAL CK 0033
High Courts31 Jul 1936
Amiruddin Sk. Khalifa Vs Radha Rani Bhowmik
Calcutta High Court · (1936) 07 CAL CK 0032
High Courts30 Jul 1936
Samarali and Others Vs Emperor
Calcutta High Court · AIR 1936 Cal 675 : 166 Ind. Cas. 323
Evidence Act, 1872 — Section 154
High Courts30 Jul 1936
Jitendra Nath Gupta and Others Vs Emperor
Calcutta High Court · AIR 1937 Cal 99
Evidence Act, 1872 — Section 10
High Courts29 Jul 1936
Amitava Ghose Vs Emperor
Calcutta High Court · AIR 1936 Cal 693 : 166 Ind. Cas. 384
Criminal Procedure Code, 1898 (CrPC) — Section 234
High Courts29 Jul 1936
Sm. Shahedan Bibi Vs Mir Ali and Another
Calcutta High Court · AIR 1937 Cal 31
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 47, 50Letters Patent Act, 1865 — Section 15
High Courts29 Jul 1936
In Re: Matter of Nrisingha Chandra Nandy Chowdhury
Calcutta High Court · (1936) 07 CAL CK 0012
High Courts29 Jul 1936
Narendra Nath Sen Vs The Commissioner of The Dum-Dum Municipality and Another
Calcutta High Court · (1936) 07 CAL CK 0004
High Courts28 Jul 1936
In Re: a petition in Sm. Mahamaya Dassi
Calcutta High Court · AIR 1937 Cal 752
Contract Act, 1872 — Section 43
High Courts28 Jul 1936
Jagat Kishore Acharya Choudhury Vs Badan Mandal and Others
Calcutta High Court · AIR 1936 Cal 702 : 166 Ind. Cas. 82
Bengal Tenancy Act, 1885 — Section 148(h)
High Courts28 Jul 1936
Surendba Nath Roy Vs Prosad Chandra Chakrabutty and Others
Calcutta High Court · (1936) 07 CAL CK 0009
High Courts28 Jul 1936
Majaharali and Another Vs Mafijaddi Sardar and Another
Calcutta High Court · AIR 1936 Cal 706 : 166 Ind. Cas. 127
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 18
High Courts24 Jul 1936
Hukumchand Jute Mills Ltd. Vs Anglo-Oriental Bag Co. and Others
Calcutta High Court · AIR 1937 Cal 319 : 173 Ind. Cas. 486
High Courts24 Jul 1936
Kalipada Mondal Vs Kali Kinkar Chatterjee
Calcutta High Court · AIR 1936 Cal 674 : 165 Ind. Cas. 827
Penal Code, 1860 (IPC) — Section 406