High Courts04 Dec 1986
Commissioner of Income Tax Vs Dwarka Prosad Bazaz
Calcutta High Court · (1987) 63 CTR 56 : (1987) 168 ITR 572 : (1987) 32 TAXMAN 249
Income Tax Act, 1961 — Section 131, 147
COURT ARCHIVE
Calcutta High Court judgments, 1986
429 judgments · page 2 of 22
High Courts03 Dec 1986Allowed
Dwijendra Nath Mullick and Another Vs Rabindra Nath Chatterjee and Others
Calcutta High Court · AIR 1987 Cal 289
Partnership Act, 1932 — Section 14West Bengal Premises Tenancy Act, 1956 — Section 14, 30, 33
High Courts03 Dec 1986
Janhabi Jiban Laha Vs State of West Bengal and Others
Calcutta High Court · 92 CWN 52
High Courts03 Dec 1986Dismissed
Ranjit Kumar Dey Vs S.M. Bhupabala Mitra
Calcutta High Court · 92 CWN 145
West Bengal Premises Tenancy Act, 1956 — Section 17, 17(1), 17(2), 17(3), 17(4)
High Courts02 Dec 1986
Haradhan Das and Another Vs Collector of Customs
Calcutta High Court · (1987) 11 ECC 368 : (1987) 13 ECR 1120 : (1987) 30 ELT 83
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 165, 451, 457, 482Customs Act, 1962 — Section 104(1), 104(3), 105, 110(2), 115
High Courts01 Dec 1986
Commissioner of Income Tax Vs Metal Distributors Ltd.
Calcutta High Court · (1988) 172 ITR 356 : (1988) 38 TAXMAN 34
Income Tax Act, 1961 — Section 261
High Courts28 Nov 1986
Nasiruddin Mallick and Others Vs Abdul Aziz Mallick and Others
Calcutta High Court · 91 CWN 837
Suits Valuation Act, 1887 — Section 8West Bengal Court Fees Act, 1970 — Section 11, 12, 16, 7(iv), 7(iv)(b)
High Courts28 Nov 1986
Shahdara (Delhi) Saharanpur Light Railway Co. Ltd. Vs Income Tax Officer
Calcutta High Court · (1988) 63 CompCas 627 : (1987) 64 CTR 136 : (1988) 170 ITR 388 : (1987) 34 TAXMAN 68
Companies Act, 1956 — Section 476, 520
High Courts27 Nov 1986Dismissed
Shyamlal Agarwala Vs Smt. Nanda Rani Dassi
Calcutta High Court · AIR 1988 Cal 133 : (1986) 1 CALLT 91 : (1987) 1 CompLJ 97 : 91 CWN 591
Transfer of Property Act, 1882 — Section 114
High Courts27 Nov 1986Dismissed
M/s. Madhu Jayanti Pvt. Ltd. Vs M/s. Roger''s Engineering Pvt. Ltd.
Calcutta High Court · 91 CWN 844
Transfer of Property Act, 1882 — Section 10, 108(j), 6West Bengal Premises Tenancy Act, 1956 — Section 1(3), 14
High Courts26 Nov 1986Allowed
Ramanand Shaw and Others Vs State of West Bengal and Others
Calcutta High Court · AIR 1988 Cal 331
Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 3, 6West Bengal Premises Requisition and Control (Temporary Provisions) Act, 1947 — Section 3(1)
High Courts26 Nov 1986
Collector of Customs and Others Vs Bengal Electric Lamp Works Ltd.
Calcutta High Court · (1987) 28 ELT 210
High Courts25 Nov 1986
Commissioner of Income Tax Vs Bhagwan Ltd.
Calcutta High Court · (1987) 60 CTR 105 : (1987) 168 ITR 846 : (1987) 31 TAXMAN 161
Income Tax Act, 1961 — Section 271(1)
High Courts25 Nov 1986
Salil Kumar Mukherjee and Another Vs Arun Dasgupta and Another
Calcutta High Court · 91 CWN 706
Transfer of Property Act, 1882 — Section 106West Bengal Premises Tenancy Act, 1956 — Section 13, 13(1)(ff), 13(6), 29B, 29B(1)
High Courts24 Nov 1986Dismissed
Sinclair Freight and Chartering Consultants Pvt. Ltd. Vs Fiel Traders
Calcutta High Court · AIR 1987 Cal 201 : (1988) 15 ECC 207
Contract Act, 1872 — Section 211, 212, 214
High Courts24 Nov 1986
Chandra Bhan Prasad and Others Vs Mohanlal
Calcutta High Court · AIR 1987 Cal 322
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Court Fees Act, 1870 — Section 7Limitation Act, 1963 — Article 64, 65, 6
High Courts24 Nov 1986Dismissed
Superintendent of Central Excise, Rishra II Range and Others Vs Jayashree Textile and Industries Ltd.
Calcutta High Court · (1987) 31 ELT 643
Central Excise Rules, 1944 — Rule 10, 173J, 8, 8(1), 8(2)
High Courts21 Nov 1986
Gaya Prosad Shaw Vs Khagendra N Chakraborty
Calcutta High Court · 92 CWN 385
Constitution of India, 1950 — Article 137Limitation Act, 1963 — Section 5, 6West Bengal Land Reforms Act, 1955 — Section 5, 5(4), 8
High Courts20 Nov 1986
Rameshwarlal Sewdatrai Vs Commissioner of Income Tax
Calcutta High Court · (1987) 59 CTR 200 : (1987) 166 ITR 439 : (1987) 30 TAXMAN 478
Income Tax Act, 1961 — Section 271(1)
High Courts20 Nov 1986
Sri Santosh Kumar Sen Vs The State of West Bengal and Others
Calcutta High Court · (1988) 2 CALLT 102
Constitution of India, 1950 — Article 14, 226