High Courts16 Dec 1975Allowed
Mongal Chandra Gole Vs Dhirendra Nath Gole and Another
Calcutta High Court · AIR 1976 Cal 129 : (1976) 1 CALLT 461 : (1976) 1 ILR (Cal) 124
COURT ARCHIVE
Calcutta High Court judgments, 1975
365 judgments · page 2 of 19
High Courts16 Dec 1975
Bibhuti Bhusan Roy Vs Income Tax Officer, "A" Ward and Others
Calcutta High Court · (1978) 111 ITR 84
Income Tax Act, 1961 — Section 156, 210, 217(1A), 220(2)
High Courts15 Dec 1975
Shovana Mukherjee Vs River Steam Navigation Co. Ltd.
Calcutta High Court · (1977) 1 ILR (Cal) 9
Evidence Act, 1872 — Section 106, 114Fatal Accidents Act, 1855 — Section 1A, 2
High Courts15 Dec 1975Allowed
Messrs Steel Enterprises (P) Ltd. Vs Sm. Saroj Somani and Others
Calcutta High Court · (1975) 12 CAL CK 0006
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 225, 227Government of India Act, 1915 — Section 108, 108(2), 108(2)
High Courts12 Dec 1975Allowed
Nandalal De and Others Vs Sulekha Dhar and Others
Calcutta High Court · 80 CWN 219
West Bengal Premises Tenancy Act, 1956 — Section 13, 17, 17(3), 21, 23
High Courts12 Dec 1975
Jeewanlal (1929) Ltd. Vs Additional Commissioner of Income Tax and Others
Calcutta High Court · (1977) 108 ITR 407
Income Tax Act, 1961 — Section 154, 263
High Courts12 Dec 1975
Sm. Kajari Saha Vs State of West Bengal
Calcutta High Court · AIR 1976 Cal 359
Constitution of India, 1950 — Article 226, 341, 341(1)
High Courts11 Dec 1975
Lakshmi Chand Swaika Vs Income Tax Officer, "B" Ward and Others
Calcutta High Court · (1978) 112 ITR 212
Income Tax Act, 1961 — Section 148, 282(2), 283(2)
High Courts11 Dec 1975Dismissed
Pramatha Nath Basu Vs S.K. Dutta, S.P. (Investigation) and Others
Calcutta High Court · 80 CWN 209
Constitution of India, 1950 — Article 226
High Courts11 Dec 1975
Commissioner of Income Tax Vs Lionel Edwards (P.) Ltd.
Calcutta High Court · (1977) 108 ITR 412
Income Tax Act, 1922 — Section 23A
High Courts11 Dec 1975
Managing Shebaits of Bhukailash Debutter Estate Vs Wealth Tax Officer, F-Ward and Another
Calcutta High Court · (1977) 106 ITR 904
Income Tax Act, 1922 — Section 4(3)Income Tax Act, 1961 — Section 11(1), 2(15)
High Courts10 Dec 1975Dismissed
Moni Mohan Modak and others Vs Sm. Swarnalata Dasi
Calcutta High Court · AIR 1976 Cal 371 : (1976) 2 ILR (Cal) 138
Civil Procedure Code, 1908 (CPC) — Section 144, 151, 47
High Courts10 Dec 1975Dismissed
United Bank of India Vs State of West Bengal
Calcutta High Court · 81 CWN 300 : (1977) 2 ILR (Cal) 607
Civil Procedure Code, 1908 (CPC) — Section 99Contract Act, 1872 — Section 126Land Acquisition Act, 1894 — Section 31(2), 9
High Courts10 Dec 1975Dismissed
Moni Mohan Modak Vs Swarnalata Dasi
Calcutta High Court · AIR 1976 Cal 371 : (1976) 2 ILR (Cal) 138
Civil Procedure Code, 1908 (CPC) — Section 144, 151, 47
High Courts09 Dec 1975Dismissed
Plastics and Machinery Distributors Vs Additional Member, Board of Revenue and Others
Calcutta High Court · (1978) 42 STC 288
Central Sales Tax Act, 1956 — Section 8Constitution of India, 1950 — Article 226, 227
High Courts09 Dec 1975
Dilip Chakraborty and Another Vs Public Prosecutor and Another
Calcutta High Court · (1976) CriLJ 1300 : 81 CWN 125
Evidence Act, 1872 — Section 4, 61, 81Penal Code, 1860 (IPC) — Section 499, 500Press and Registration of Books Act, 1867 — Section 1
High Courts08 Dec 1975
Panchanan Paik Vs State of West Bengal
Calcutta High Court · 80 CWN 296 : (1976) 2 ILR (Cal) 451
Bengal Tenancy Act, 1885 — Section 155Mines Act, 1952 — Section 76West Bengal Land Reforms Act, 1955 — Section 2, 2(12), 33, 50, 51
High Courts08 Dec 1975
Sahasrangsu Sen Vs Brahmaputra Fertilisers and Distributors (Private) Ltd. and Others
Calcutta High Court · 81 CWN 82
Companies Act, 1956 — Section 11, 113(1), 192(4a), 209, 209(4)Evidence Act, 1872 — Section 35
High Courts05 Dec 1975
Metal Distributors Ltd. Vs Income Tax Officer and Others
Calcutta High Court · (1978) 115 ITR 608
Income Tax Act, 1961 — Section 147
High Courts05 Dec 1975Allowed
Gour Gopal Dutt and Others Vs Sm. Shantilata Mitra and Others
Calcutta High Court · AIR 1976 Cal 475
Contempt of Courts Act, 1971 — Section 2