COURT ARCHIVE
Calcutta High Court judgments, 1904
214 judgments · page 11 of 11
High Courts13 Jan 1904
Jadab Chandra Bakshi Vs Bhairab Chandra Chuckerbutty
Calcutta High Court · (1904) ILR (Cal) 297
High Courts13 Jan 1904Dismissed
Bhagabuty Charan Chukraburty and Others Vs Ashutosh Chattopadhya
Calcutta High Court · (1904) 01 CAL CK 0006
High Courts12 Jan 1904Dismissed
Hanooman Singh Vs Luchman Sahoo
Calcutta High Court · (1904) 01 CAL CK 0019
High Courts12 Jan 1904
Srimant Roy Vs Mahadeo Mahata
Calcutta High Court · (1904) ILR (Cal) 550
Bengal Tenancy Act, 1885 — Section 148(1), 148(h)
High Courts08 Jan 1904
Surjya Kanta Roy Chowdhry Vs Emperor
Calcutta High Court · (1904) ILR (Cal) 350
Criminal Procedure Code, 1898 (CrPC) — Section 107(2)
High Courts08 Jan 1904
Amrita Lal Kalay Vs Nibaran Chandra Nayek
Calcutta High Court · (1904) ILR (Cal) 340
Presidency Small Cause Courts Act, 1882 — Section 38
High Courts06 Jan 1904Dismissed
Peary Mohun Paul Vs Arsed Ali and others
Calcutta High Court · (1904) 01 CAL CK 0024
High Courts06 Jan 1904
Gulab Khan Vs Abdul Wahab Khan
Calcutta High Court · (1904) ILR (Cal) 365
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21
High Courts06 Jan 1904
Gholam Mohiuddin Hossein Vs Khairan
Calcutta High Court · (1904) ILR (Cal) 786
High Courts05 Jan 1904
Shyama Charan Pramanik Vs Prolhad Durwan and others
Calcutta High Court · (1904) 01 CAL CK 0002
High Courts04 Jan 1904
Kunj Lal Marwari and Another Vs Bahitram Marwari and Others
Calcutta High Court · (1904) 01 CAL CK 0014