High Courts21 Mar 1904
Mohini Mohan Chowdhry Vs Harendra Chandra Chowdhry
Calcutta High Court · (1904) ILR (Cal) 691
Criminal Procedure Code, 1898 (CrPC) — Section 522Penal Code, 1860 (IPC) — Section 114, 341
COURT ARCHIVE
Calcutta High Court judgments, 1904
214 judgments · page 9 of 11
High Courts18 Mar 1904
Sati Prasad Sen Vs Jogesh Chandra Sen
Calcutta High Court · (1904) ILR (Cal) 681
Limitation Act, 1963 — Article 136
High Courts16 Mar 1904
Emperor Vs Chartj Ghunder Mukerjee and Another
Calcutta High Court · 76 Ind. Cas. 966
Criminal Procedure Code, 1898 (CrPC) — Section 239
High Courts16 Mar 1904
Rup Jaun Bibee Vs Abdul Kadir Bhuyan and Others
Calcutta High Court · (1904) ILR (Cal) 643
High Courts16 Mar 1904Dismissed
Sulatu Dass Vs Jadu Nath Das and Others
Calcutta High Court · (1904) 03 CAL CK 0006
High Courts11 Mar 1904
Administrator-General of Bengal Vs Kristo Kamini Dassee
Calcutta High Court · (1904) ILR (Cal) 519
Contract Act, 1872 — Section 159Limitation Act, 1963 — Section 9
High Courts08 Mar 1904Dismissed
Bhabani Charan Dutt Vs Pratap Chandra Ghosh
Calcutta High Court · (1904) 03 CAL CK 0008
High Courts07 Mar 1904
Raj Mohan Mukhopadhya and others Vs Basiruddin Ahmed and others
Calcutta High Court · (1904) 03 CAL CK 0012
High Courts04 Mar 1904Allowed
Hem Chandra Chowdhury Vs Tafazzel Hossein Khan and others
Calcutta High Court · (1904) 03 CAL CK 0025
High Courts01 Mar 1904
Kamal Narain Adhikari and others Vs Raja Jotindra Mohan Roy
Calcutta High Court · (1904) 03 CAL CK 0016
High Courts25 Feb 1904
Krishna Behary Sen Vs The Corporation of Calcutta
Calcutta High Court · (1904) ILR (Cal) 406
Probate and Administration Act, 1881 — Section 89
High Courts24 Feb 1904
Bepin Chandra Biswas Vs The Corporation of Calcutta
Calcutta High Court · (1904) ILR (Cal) 452
Calcutta Municipal Act, 1923 — Section 634
High Courts22 Feb 1904
Kokil Singh Vs Edal Singh
Calcutta High Court · (1904) ILR (Cal) 385
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts19 Feb 1904
Durga Prasad Kalwar Vs Emperor
Calcutta High Court · (1904) ILR (Cal) 910
Bengal Public Gambling Act, 1867 — Section 11
High Courts17 Feb 1904
Chandan Singh Vs Ramdeni Singh
Calcutta High Court · (1904) ILR (Cal) 499
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts16 Feb 1904
Gopal Lal Vs Benarasi Pershad Chowdhry
Calcutta High Court · (1904) ILR (Cal) 428
Civil Procedure Code, 1908 (CPC) — Section 13Transfer of Property Act, 1882 — Section 85
High Courts16 Feb 1904
Abinash Chandra Aditya Vs Ananda Chandra Pal
Calcutta High Court · (1904) ILR (Cal) 424
Penal Code, 1860 (IPC) — Section 149, 379