High Courts11 Apr 1904Dismissed
Baidya Nath Mondal and Others Vs Sudharam Misri and Others
Calcutta High Court · (1904) 04 CAL CK 0004
COURT ARCHIVE
Calcutta High Court judgments, 1904
214 judgments · page 8 of 11
High Courts07 Apr 1904
Donay Dass Vs Keshub Pruhti and Others
Calcutta High Court · (1904) 04 CAL CK 0021
High Courts07 Apr 1904
Girish Chandra Ghosh and others Vs Chandra Moni Dasi
Calcutta High Court · (1904) 04 CAL CK 0006
High Courts06 Apr 1904
G.P. Cooke and others Vs The Equitable Coal Co., Ld.
Calcutta High Court · (1904) 04 CAL CK 0014
High Courts30 Mar 1904
Baldeo Parshad Sahu Vs A.B. Miller
Calcutta High Court · (1904) ILR (Cal) 667
Transfer of Property Act, 1882 — Section 3
High Courts30 Mar 1904Allowed
Jogendra Nath Ghose Vs Paban Chandra Ghose
Calcutta High Court · (1904) 03 CAL CK 0013
High Courts29 Mar 1904
Tamizuddin Vs Ashrub Ali
Calcutta High Court · (1904) ILR (Cal) 647
Bengal Tenancy Act, 1885 — Section 44Specific Relief Act, 1877 — Section 9
High Courts29 Mar 1904
Krishna Kamini Debi Vs Dino Mony Chowdhurani
Calcutta High Court · (1904) ILR (Cal) 658
Transfer of Property Act, 1882 — Section 52
High Courts29 Mar 1904Allowed
Jogeswar Atha and Another Vs Ganga Bishnu Ghattack
Calcutta High Court · (1904) 03 CAL CK 0004
High Courts29 Mar 1904Allowed
Gadadhar Roy Vs Hare Krishna Sarkar and another
Calcutta High Court · (1904) 03 CAL CK 0001
High Courts25 Mar 1904
Khagendra Narain Singh Vs Shashadhar Jha
Calcutta High Court · (1904) ILR (Cal) 495
High Courts24 Mar 1904Dismissed
Sarat Chandra Mukerji Vs Mahomed Hossein and Others
Calcutta High Court · (1904) 03 CAL CK 0003
High Courts23 Mar 1904Dismissed
Babu Ram Roy Vs Mahendra Nath Samanta and others
Calcutta High Court · (1904) 03 CAL CK 0026
High Courts23 Mar 1904
Jotindra Mohun Lahiri Vs Guru Prosunno Lahiri
Calcutta High Court · (1904) ILR (Cal) 597
High Courts23 Mar 1904Allowed
Ram Kanai Dass Vs Fakir Chund Das
Calcutta High Court · (1904) 03 CAL CK 0014
High Courts23 Mar 1904
Durga Prosad Sureka Vs Bhajan Lall Lohea
Calcutta High Court · (1904) ILR (Cal) 614
High Courts23 Mar 1904
Girdhar Das and others Vs Ram Autar Singh and others
Calcutta High Court · (1904) 03 CAL CK 0005
High Courts22 Mar 1904Allowed
Jiban Krishna Ghosh Vs Sripati Charan Dey
Calcutta High Court · (1904) 03 CAL CK 0007