High Courts31 May 1904Dismissed
Debendra Nath Chatterjee Vs Sarbamangola Debi
Calcutta High Court · (1904) 05 CAL CK 0003
COURT ARCHIVE
Calcutta High Court judgments, 1904
214 judgments · page 6 of 11
High Courts30 May 1904
Behari Lall Shaha Vs Jagodish Chunder Shaha
Calcutta High Court · (1904) ILR (Cal) 798
High Courts27 May 1904
Lowsen Santal and Others Vs Kali Charan Santal and Others
Calcutta High Court · (1904) 05 CAL CK 0015
High Courts27 May 1904
Samiruddin Sarkar Vs Nibaran Chandra Ghose
Calcutta High Court · (1904) ILR (Cal) 928
Criminal Procedure Code, 1898 (CrPC) — Section 222Penal Code, 1860 (IPC) — Section 408
High Courts25 May 1904
Shanker Bal Krishna Vs The Emperor
Calcutta High Court · (1904) 05 CAL CK 0007
High Courts25 May 1904Dismissed
Sew Prosad Poddar Vs The Corporation of Calcutta
Calcutta High Court · (1904) 05 CAL CK 0004
High Courts25 May 1904Allowed
Musstt. Sita Koer Vs Munshi Deo Nath Sahay
Calcutta High Court · (1904) 05 CAL CK 0001
High Courts24 May 1904
Hara Sundari Debya Vs Jogendra Nath Mozumdar and others
Calcutta High Court · (1904) 05 CAL CK 0014
High Courts20 May 1904
Jogendra Nath Rai Vs Abu Shaikh and others
Calcutta High Court · (1904) 05 CAL CK 0006
High Courts17 May 1904
Dwarka Nath Rai Chowdhry Vs Emperor
Calcutta High Court · (1904) ILR (Cal) 858
Registration Act, 1908 — Section 82
High Courts16 May 1904
Coventry Vs Tulshi Pershad Narayan Singh
Calcutta High Court · (1904) ILR (Cal) 822
High Courts13 May 1904
Kanta Proshad Hajari Vs Abdul Jamir Sadagar and Secretary of State for India in Council
Calcutta High Court · (1904) 05 CAL CK 0002
High Courts10 May 1904
Emperor Vs Robert Stewart
Calcutta High Court · (1904) ILR (Cal) 1050
Criminal Procedure Code, 1898 (CrPC) — Section 162(1), 288
High Courts10 May 1904
Junab Ali Vs Emperor
Calcutta High Court · (1904) ILR (Cal) 783
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts10 May 1904
Joharuddin Sarkar Vs Emperor
Calcutta High Court · (1904) ILR (Cal) 715
Criminal Procedure Code, 1898 (CrPC) — Section 526Registration Act, 1908 — Section 82(d)
High Courts10 May 1904
Gadhadhar Bhatta Vs Bosunta Kumar Roy and Others
Calcutta High Court · (1904) 05 CAL CK 0005
High Courts09 May 1904
In Re: William Watson and Another
Calcutta High Court · (1904) ILR (Cal) 761
Bankruptcy Act, 1883 — Section 118, 54, 54(1)Provincial Insolvency Act, 1920 — Section 7
High Courts09 May 1904
Sarat Chandra Roy Chowdhry Vs Asiman Bibi
Calcutta High Court · (1904) ILR (Cal) 725
Bengal Tenancy Act, 1885 — Section 195(c), 20
High Courts04 May 1904
Sarat Sundari Barmani Vs Uma Prosad Roy Chowdhry
Calcutta High Court · (1904) ILR (Cal) 628
Probate and Administration Act, 1881 — Section 50, 98