High Courts15 Jun 1904
Dina Nath Roy and others Vs Krishna Bejoy Saha and others
Calcutta High Court · (1904) 06 CAL CK 0030
COURT ARCHIVE
Calcutta High Court judgments, 1904
214 judgments · page 5 of 11
High Courts14 Jun 1904Dismissed
Asiruddin Ahmed Vs The King-Emperor
Calcutta High Court · (1904) 06 CAL CK 0029
High Courts14 Jun 1904
Raghunandan Pershad and Others Vs The Emperor
Calcutta High Court · (1904) 06 CAL CK 0028
High Courts14 Jun 1904
Sheikh Azim Vs Chandra Nath Namdas and Another
Calcutta High Court · (1904) 06 CAL CK 0018
High Courts14 Jun 1904Dismissed
Mohamed Jarip and Others Vs Shyama Sundari Dasi and Others
Calcutta High Court · (1904) 06 CAL CK 0001
High Courts13 Jun 1904
Harendra Lal Ray Chowdry Vs Tarini Charan Chakravarti and others
Calcutta High Court · (1904) 06 CAL CK 0017
High Courts13 Jun 1904Dismissed
Shrish Chandra Roy Vs Mungri Bewa and others
Calcutta High Court · (1904) 06 CAL CK 0015
High Courts13 Jun 1904
Ram Lall Mistry Vs R.T. Greer
Calcutta High Court · (1904) ILR (Cal) 829
Epidemic Diseases Act, 1897 — Section 4
High Courts10 Jun 1904
Harendra Lal Roy Chowdhry Vs Tarini Charan Chakravarti
Calcutta High Court · (1904) ILR (Cal) 807
Stamp Act, 1879 — Section 26Stamp Act, 1899 — Section 14
High Courts10 Jun 1904
Hira Lal Thakur Vs Emperor
Calcutta High Court · (1904) ILR (Cal) 1053
Penal Code, 1860 (IPC) — Section 109, 403, 414, 420, 471
High Courts09 Jun 1904
Abdul Aziz Molla Vs Ebrahim Molla
Calcutta High Court · (1904) ILR (Cal) 965
Evidence Act, 1872 — Section 32(3)Supreme Court Rules, 1883 — Order 26 Rule 4
High Courts09 Jun 1904
Jalim Singh Kotary Vs Secretary of State for India
Calcutta High Court · (1904) ILR (Cal) 951
Railways Act, 1890 — Section 47, 54, 72
High Courts09 Jun 1904Allowed
Ram Sahoy Shah Vs The Secretary of State for India in Council
Calcutta High Court · (1904) 06 CAL CK 0004
High Courts07 Jun 1904
Emaman Vs Emperor
Calcutta High Court · (1904) ILR (Cal) 983
Criminal Procedure Code, 1898 (CrPC) — Section 370
High Courts07 Jun 1904Allowed
Hemendra Nath Mukerjee and others Vs Kumar Nath Roy and others
Calcutta High Court · (1904) 06 CAL CK 0005
High Courts07 Jun 1904
Emamdu and others Vs The King-Emperor
Calcutta High Court · (1904) 06 CAL CK 0002
High Courts03 Jun 1904
Shyamanand Das Paharaj Vs Emperor
Calcutta High Court · (1904) ILR (Cal) 990
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
High Courts03 Jun 1904Dismissed
Raja Promoda Nath Roy Vs Raja Ramoni Kant Roy and others
Calcutta High Court · (1904) 06 CAL CK 0003
High Courts02 Jun 1904
Matuk Dhari Tewari Vs Hari Madhab Das
Calcutta High Court · (1904) ILR (Cal) 979
Criminal Procedure Code, 1898 (CrPC) — Section 138
High Courts01 Jun 1904
Emperor Vs Prasanna Kumar Das
Calcutta High Court · (1904) ILR (Cal) 1007
Criminal Procedure Code, 1898 (CrPC) — Section 235, 239Penal Code, 1860 (IPC) — Section 240, 243