High Courts28 Jul 1904
Rakhit Mahanta and Others Vs Puddo Bauri and others
Calcutta High Court · (1904) 07 CAL CK 0023
COURT ARCHIVE
Calcutta High Court judgments, 1904
214 judgments · page 3 of 11
High Courts27 Jul 1904Allowed
Dinobandhu Nandy Vs Sreemutty Hurry Mutty Dassee
Calcutta High Court · (1904) 07 CAL CK 0001
High Courts26 Jul 1904
Prem Chand Das and Another Vs Surendra Nath Saha
Calcutta High Court · (1904) 07 CAL CK 0031
High Courts25 Jul 1904Dismissed
Dinamoni Chaudhurani Vs Elahadut Khan and Others
Calcutta High Court · (1904) 07 CAL CK 0032
High Courts25 Jul 1904
Khetsidas Agarwala Vs Shib. Narayan Murda and Another
Calcutta High Court · (1904) 07 CAL CK 0002
High Courts22 Jul 1904Dismissed
Rai Amrita Nath Mitter, Bahaudr Vs Abhoy Churn Ghose and Pramatha Chandra Kar
Calcutta High Court · (1904) 07 CAL CK 0015
High Courts21 Jul 1904Dismissed
Syed Hassan Ali Vs Gobinda Lal Basak and others
Calcutta High Court · (1904) 07 CAL CK 0014
High Courts21 Jul 1904
Radha Raman Ghose Vs Baliram Ram and others
Calcutta High Court · (1904) 07 CAL CK 0003
High Courts20 Jul 1904Dismissed
Trailukho Nath Roy Vs Sarat Chandra Banerjee
Calcutta High Court · (1904) 07 CAL CK 0016
High Courts19 Jul 1904
Apurba Krishna Royand Another Vs Ashutosh Dutt
Calcutta High Court · (1904) 07 CAL CK 0006
High Courts18 Jul 1904Allowed
Jotish Chandra Mukerji Vs Ramanath Bhadra and Others
Calcutta High Court · (1904) 07 CAL CK 0019
High Courts18 Jul 1904
Bhola Mahto and others Vs The Emperor
Calcutta High Court · (1904) 07 CAL CK 0005
High Courts15 Jul 1904
Yasin Sheikh (Akonda) Vs The Emperor
Calcutta High Court · (1904) 07 CAL CK 0028
High Courts15 Jul 1904
Rajendra Mullick Vs Nanda Lall Gupta
Calcutta High Court · (1904) ILR (Cal) 1001
High Courts15 Jul 1904
Raj Kumar Sarkar Vs Naya Chatoo Bibi
Calcutta High Court · (1904) ILR (Cal) 960
Bengal Tenancy Act, 1885 — Section 18, 30
High Courts14 Jul 1904
Krishna Behari Sen Vs The Corporation of Calcutta
Calcutta High Court · (1904) ILR (Cal) 993
Probate and Administration Act, 1881 — Section 89
High Courts11 Jul 1904
Sadasook Agarwalla Vs Baikanta Nath Basunia
Calcutta High Court · (1904) ILR (Cal) 1043
Limitation Act, 1963 — Section 19
High Courts08 Jul 1904Dismissed
Musammat Shafiqun Nissa Vs Khan Bahadur Raja Shaban Ali Khan
Calcutta High Court · (1904) 07 CAL CK 0026
High Courts07 Jul 1904
Hari Kisore Barna Sarma Vs Barada Kisore Acharjya Chowdhuri
Calcutta High Court · (1904) ILR (Cal) 1014
Bengal Tenancy Act, 1885 — Section 23, 76(2)(f), 77
High Courts07 Jul 1904Dismissed
Bholaram Chowdhury Vs Administrator-General
Calcutta High Court · (1904) 07 CAL CK 0020