High Courts04 May 1904
Giribala Dassi Vs Bijoy Krishna Haldar
Calcutta High Court · (1904) ILR (Cal) 688
Probate and Administration Act, 1881 — Section 78
COURT ARCHIVE
Calcutta High Court judgments, 1904
214 judgments · page 7 of 11
High Courts02 May 1904
Ashirbad Muchi and another Vs Maju Muchini
Calcutta High Court · (1904) 05 CAL CK 0024
High Courts02 May 1904
Madhabi Sundari Dassya and others Vs Gaganendra Nath Tagore and others
Calcutta High Court · (1904) 05 CAL CK 0020
High Courts02 May 1904
Upendra Chndra Singh Vs Mohri Lal Marwari
Calcutta High Court · (1904) ILR (Cal) 745
Transfer of Property Act, 1882 — Section 90
High Courts27 Apr 1904
Purna Chandra Chakravarti Vs Sarojini Debi
Calcutta High Court · (1904) ILR (Cal) 1065
High Courts27 Apr 1904
Emperor Vs Luchmun Singh
Calcutta High Court · (1904) ILR (Cal) 710
Criminal Procedure Code, 1898 (CrPC) — Section 428(1)Penal Code, 1860 (IPC) — Section 202, 213, 347
High Courts27 Apr 1904
Emperor Vs Arjan Pramanik
Calcutta High Court · (1904) ILR (Cal) 664
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts27 Apr 1904
The Deputy Legal Remembrancer, on behalf of the Local Government Vs Arjun Pramanick and another
Calcutta High Court · (1904) 04 CAL CK 0009
High Courts26 Apr 1904
Manmatha Nath Mitter Vs Baroda Prosad Roy Chowdhry
Calcutta High Court · (1904) ILR (Cal) 685
Criminal Procedure Code, 1898 (CrPC) — Section 145(4)
High Courts26 Apr 1904Allowed
Sadhu Charan Pal Vs Radhika Mohan Roy and Another
Calcutta High Court · (1904) 04 CAL CK 0008
High Courts26 Apr 1904
Raghubir Singh Vs Jogeshwar Tewary
Calcutta High Court · (1904) 04 CAL CK 0002
High Courts25 Apr 1904
Radha Charan Ray Chowdhry Vs Golak Chandra Ghose
Calcutta High Court · (1904) ILR (Cal) 834
High Courts22 Apr 1904Dismissed
Narmada Debi Vs Shosibhusan Bit and another
Calcutta High Court · (1904) 04 CAL CK 0005
High Courts20 Apr 1904
Nepal Chandra Ghose Vs Mohendra Nath Roy Chowdhury
Calcutta High Court · (1904) ILR (Cal) 707
High Courts13 Apr 1904
Watkins Vs Sarat Chunder Ghose Moulick and Others
Calcutta High Court · (1904) ILR (Cal) 572
Administrator Generals Act, 1874 — Section 52
High Courts13 Apr 1904
Gholam Ali and others Vs The Emperor
Calcutta High Court · (1904) 04 CAL CK 0013
High Courts13 Apr 1904
Jhalan Jha Vs Buchar Gope
Calcutta High Court · (1904) ILR (Cal) 811
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193, 211, 406
High Courts13 Apr 1904
Thakur Das Sur Vs Adhar Chandra Misri
Calcutta High Court · (1904) 04 CAL CK 0001