High Courts12 Feb 1904Dismissed
Munshi Dinesh Proshad Vs Shankar Chowdhry
Calcutta High Court · (1904) 02 CAL CK 0005
COURT ARCHIVE
Calcutta High Court judgments, 1904
214 judgments · page 10 of 11
High Courts12 Feb 1904
Alim Sheikh and another Vs Shahazada Singh Burkundaz
Calcutta High Court · (1904) 02 CAL CK 0001
High Courts10 Feb 1904
Harendra Lal Roy Vs The King-Emperor
Calcutta High Court · (1904) 02 CAL CK 0015
High Courts10 Feb 1904
Kasi Sundar Roy Vs Emperor
Calcutta High Court · (1904) ILR (Cal) 419
Criminal Procedure Code, 1898 (CrPC) — Section 110, 110(e), 145
High Courts10 Feb 1904
Perdash Lal Vs Rameshwar Nath Singh
Calcutta High Court · (1904) ILR (Cal) 561
Chota Nagpur Landlord and Tenant Procedure Act, 1879 — Section 24
High Courts04 Feb 1904Dismissed
Rai Kashi Pershad Singh and others Vs Babu Duleep Narain Sahu and another
Calcutta High Court · (1904) 02 CAL CK 0003
High Courts04 Feb 1904
Kashi Pershad Singh Vs Jamuna Pershad Sahu
Calcutta High Court · (1904) ILR (Cal) 922
High Courts29 Jan 1904
Dharani Kanta Lahiry Chowdhury Vs Girija Kanta Lahiry Chowdhury
Calcutta High Court · (1904) 01 CAL CK 0003
High Courts27 Jan 1904
Chedi Mala and others Vs The King-Emperor
Calcutta High Court · (1904) 01 CAL CK 0009
High Courts26 Jan 1904
Golam Hossain Ariff Vs The Emperor
Calcutta High Court · (1904) 01 CAL CK 0018
High Courts26 Jan 1904
Musst. Dal Koer Vs Musst. Panbas Koer
Calcutta High Court · (1904) 01 CAL CK 0016
High Courts26 Jan 1904
Nafar Chandra Bhattacharjee Vs Helaluddin Mondal and Another
Calcutta High Court · (1904) 01 CAL CK 0007
High Courts26 Jan 1904Dismissed
Raja Sree Nath Roy Bahadur and Others Vs The Secretary of State for India in Council
Calcutta High Court · (1904) 01 CAL CK 0004
High Courts25 Jan 1904Dismissed
Dinobandhu Nundy Vs Harimati Dassee
Calcutta High Court · (1904) 01 CAL CK 0005
High Courts25 Jan 1904
Baij Nauth Prosad and Others Vs Ghanshyam Dass and Others
Calcutta High Court · (1904) 01 CAL CK 0001
High Courts20 Jan 1904
Shyamkishen Vs Sundar Koer
Calcutta High Court · (1904) ILR (Cal) 373
Transfer of Property Act, 1882 — Section 89
High Courts19 Jan 1904Allowed
Buckaulla Mullick, Khoda Bux Mullick Vs Ghosh, Singha and Co.
Calcutta High Court · (1904) 01 CAL CK 0021
High Courts19 Jan 1904
Babu Sakan Sing and Babu Dirgopal Lall Vs Gopal Chandra Neogi
Calcutta High Court · (1904) 01 CAL CK 0017
High Courts19 Jan 1904
Empreor Vs Bakaullah Mallik
Calcutta High Court · (1904) ILR (Cal) 411
Penal Code, 1860 (IPC) — Section 480, 482, 486Trade and Merchandise Marks Act, 1958 — Section 6