High Courts08 Jan 1947
S.K. Dalil Vs Radha Nath Pal and Others
Calcutta High Court · AIR 1947 Cal 367
Bengal Tenancy Act, 1885 — Section 26F, 3(17)
COURT ARCHIVE
Calcutta High Court judgments, 1947
223 judgments · page 12 of 12
High Courts07 Jan 1947
K.K. Ram Vs Prithwiraj Bucha
Calcutta High Court · AIR 1948 Cal 7
Penal Code, 1860 (IPC) — Section 497, 498
High Courts06 Jan 1947Dismissed
Purnananda Narayan and Others Vs Maleka Bibi and Others
Calcutta High Court · (1947) 01 CAL CK 0020