High Courts26 Feb 1947
River Steam Navigation Co. Ltd. and Another Vs Manindra Nath Pathak and Another
Calcutta High Court · (1947) 02 CAL CK 0002
COURT ARCHIVE
Calcutta High Court judgments, 1947
223 judgments · page 10 of 12
High Courts24 Feb 1947
Santi Lal Mehta and Others Vs Emperor
Calcutta High Court · AIR 1948 Cal 103
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(a)Penal Code, 1860 (IPC) — Section 188
High Courts21 Feb 1947
Kamala Ranjan Roy Vs Ifran Sheikh and Others
Calcutta High Court · AIR 1948 Cal 14
Land Revenue Sales Act, 1859 — Section 37
High Courts20 Feb 1947Dismissed
Kalidas Chakravarty Vs Kalipada Mondal Sao and Others
Calcutta High Court · (1947) 02 CAL CK 0006
High Courts20 Feb 1947
Debendra Nath Saha Vs The Collector of Noakhali and Others
Calcutta High Court · (1947) 02 CAL CK 0004
High Courts19 Feb 1947
Sudhirkumar Bose Vs Chandra Kanta Shewli and Others
Calcutta High Court · AIR 1955 Cal 560 : 52 CWN 446
Transfer of Property Act, 1882 — Section 73, 73(1), 73(2), 73(3)
High Courts17 Feb 1947
Sew Kissendas Bhattar Vs Ratanlal Chamria and Others
Calcutta High Court · (1947) 02 CAL CK 0008
High Courts12 Feb 1947
Maharaja Bahadur Sing Vs Felani Mai and Others
Calcutta High Court · AIR 1947 Cal 407
Bengal Tenancy Act, 1885 — Section 105Civil Procedure Code, 1908 (CPC) — Section 102Provincial Small Cause Courts Act, 1887 — Section 15
High Courts07 Feb 1947
Anwara Khatoon Vs Mt. Hasan Bibi and Others
Calcutta High Court · AIR 1948 Cal 171
High Courts07 Feb 1947
Bonamali Pramanik and Others Vs Radhagobinda Ghosh
Calcutta High Court · AIR 1947 Cal 388
Bengal Agricultural Debtors Act, 1936 — Section 37A, 37A(8)Civil Procedure Code, 1908 (CPC) — Section 115, 47
High Courts07 Feb 1947
Abdul Mannan and Others Vs Taiyab Ali
Calcutta High Court · AIR 1947 Cal 390
Criminal Procedure Code, 1898 (CrPC) — Section 522(3)Penal Code, 1860 (IPC) — Section 142, 352
High Courts07 Feb 1947
Jaminikanto Harendralal Saha Vs Bonomali Dey and Others
Calcutta High Court · AIR 1949 Cal 172
Calcutta Rent Ordinance, 1946 — Section 26Civil Procedure Code, 1908 (CPC) — Section 17, 47
High Courts07 Feb 1947
Ganesh Chandra Dhur and Another Vs Administrator General of Bengal
Calcutta High Court · (1947) 02 CAL CK 0003
High Courts07 Feb 1947
Governor-General in Council Vs Associated Live-stock Farm (India) Ltd.
Calcutta High Court · AIR 1948 Cal 230
High Courts06 Feb 1947
Lal Behari De and others Vs Jatindra Chandra De
Calcutta High Court · (1947) 02 CAL CK 0021
High Courts06 Feb 1947
Channu and Others Vs Emperor
Calcutta High Court · AIR 1948 Cal 125
Penal Code, 1860 (IPC) — Section 395, 75
High Courts06 Feb 1947
Lal Behari De and Others Vs Jatindra Chandra De
Calcutta High Court · (1947) 02 CAL CK 0005
High Courts05 Feb 1947
Commercial Bureau Vs N.R. Ghoshal and Another
Calcutta High Court · (1947) 02 CAL CK 0016
Criminal Procedure Code, 1898 (CrPC) — Section 258Penal Code, 1860 (IPC) — Section 114, 406, 420, 420