High Courts02 Apr 1947
Rabindra Mandal and Another Vs C.K. Nag and Sons Ltd. and Others
Calcutta High Court · AIR 1948 Cal 182
Bengal Tenancy Act, 1885 — Section 159, 167
COURT ARCHIVE
Calcutta High Court judgments, 1947
223 judgments · page 9 of 12
High Courts02 Apr 1947
P. Bose Vs H.C. Sen
Calcutta High Court · AIR 1947 Cal 387
Electricity Act, 1910 — Section 40
High Courts01 Apr 1947Dismissed
Issur Chandra Pal Vs Ramkristo Pal
Calcutta High Court · (1947) 04 CAL CK 0001
High Courts31 Mar 1947
Ananta Kumar Shyam Roy Vs Surendra Kumar Mitra
Calcutta High Court · AIR 1947 Cal 424
Civil Procedure Code, 1908 (CPC) — Section 47, 48
High Courts28 Mar 1947
Byomkesh Mukherjee Vs Bhupendra Narayan Sinha Bahadur and Another
Calcutta High Court · AIR 1948 Cal 179
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts26 Mar 1947Dismissed
Balabux Agarwalla and Others Vs Sree Lachminarain Jute Mfg. Co., Ltd.
Calcutta High Court · (1947) 03 CAL CK 0004
High Courts20 Mar 1947
Balabux Agarwala Vs Lachminarain Jute Manufacturing Co. Ltd.
Calcutta High Court · (1947) 03 CAL CK 0003
High Courts19 Mar 1947
Ram Ratan Mudhara and Others Vs Debendra Prosad Roy and Others
Calcutta High Court · AIR 1947 Cal 391
Bengal Tenancy Act, 1885 — Section 48FSpecific Relief Act, 1877 — Section 42
High Courts19 Mar 1947
Malaya Kumar Mazumdar Vs Fakir Mohammad Sarkar and Others
Calcutta High Court · AIR 1947 Cal 393
Bengal Tenancy Act, 1885 — Section 167Specific Relief Act, 1877 — Section 42
High Courts17 Mar 1947Dismissed
Bibhuti Bhusan Pal Chaudhury Vs Sree Sree Tarakeswar Jew Shiva Thakur and Another
Calcutta High Court · (1947) 03 CAL CK 0015
High Courts14 Mar 1947Dismissed
Bank of Calcutta Ltd. Vs The National Insurance Co. Ltd.
Calcutta High Court · (1947) 03 CAL CK 0005
High Courts13 Mar 1947
Majeda Khatun and Others Vs Nurul Huq and Others
Calcutta High Court · AIR 1947 Cal 389a
Bengal Agricultural Debtors Act, 1936 — Section 34
High Courts12 Mar 1947
Abu Isa Thakur and Another Vs Dinabandhu Banik and Another
Calcutta High Court · AIR 1947 Cal 426
Partition Act, 1893 — Section 4Transfer of Property Act, 1882 — Section 44
High Courts10 Mar 1947
Chittagong Urban Co-operative Bank Ltd. Vs Ahmedar Rahaman Mistri and Others
Calcutta High Court · AIR 1947 Cal 398
Transfer of Property Act, 1882 — Section 41, 43
High Courts06 Mar 1947
TIMBRELL (H. M. INSPECTOR OF TAXES) Vs LORD ALDENHAMS EXECUTORS.
Calcutta High Court · (1948) 16 ITR 67
High Courts06 Mar 1947
Hari Ram Agarwalla Vs Emperor
Calcutta High Court · AIR 1947 Cal 420
Cotton Cloth and Yarn (Control) Order, 1943 — Section 12(6), 23Defence of India Rules, 1962 — Rule 812(4)
High Courts04 Mar 1947
Amir Sardar and Another Vs Ismail Hossain Sardar
Calcutta High Court · AIR 1947 Cal 405
Bengal Tenancy Act, 1885 — Section 26P
High Courts28 Feb 1947
Emperor Vs Pritam Singh
Calcutta High Court · AIR 1948 Cal 128
Arms Act, 1959 — Section 19ACriminal Procedure Code, 1898 (CrPC) — Section 403
High Courts27 Feb 1947
Amaresh Chandra Sinha Vs Emperor
Calcutta High Court · AIR 1948 Cal 110
Criminal Procedure Code, 1898 (CrPC) — Section 263, 342