High Courts07 May 1947Dismissed
Bharat Mandal and Others Vs Munshi Dabiruddin Sardar and Others
Calcutta High Court · (1947) 05 CAL CK 0008
COURT ARCHIVE
Calcutta High Court judgments, 1947
223 judgments · page 7 of 12
High Courts06 May 1947
Syed Ahammad and Another Vs Makku Mia and Others
Calcutta High Court · AIR 1948 Cal 69
Bengal Tenancy Act, 1885 — Section 159
High Courts05 May 1947
Purna Chandra Ghose Vs Sm. Kiran Bala Ghose
Calcutta High Court · AIR 1948 Cal 53
Registration Act, 1908 — Section 77
High Courts05 May 1947
Bibhuti Bhusan Das Vs Bejoy Chandra Saha and Others
Calcutta High Court · AIR 1948 Cal 34
Bengal Agricultural Debtors Act, 1936 — Section 26(a)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts02 May 1947
Goppi Ballav Mondal Vs Aswini Kumar Mondal and Others
Calcutta High Court · AIR 1948 Cal 31
Bengal Agricultural Debtors Act, 1936 — Section 42, 87A
High Courts02 May 1947
Bhubaneswar Baidya and Others Vs Rabi Charan Baidya and Others
Calcutta High Court · AIR 1948 Cal 149
High Courts01 May 1947
Jitendra Nath Mondal Vs Nandalal Dass and Others
Calcutta High Court · AIR 1947 Cal 434
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103Specific Relief Act, 1877 — Section 9
High Courts01 May 1947
Nural Hossain Mallik and Another Vs Mihilal Sheikh and Others
Calcutta High Court · AIR 1948 Cal 144
Bengal Tenancy Act, 1885 — Section 26F
High Courts30 Apr 1947
Satkari Ghose Vs Ram Lakshman Dutta
Calcutta High Court · AIR 1947 Cal 439
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(b), 202, 476B
High Courts30 Apr 1947
Rohini Kumar Roy and Others Vs Uday Chand Mahatab
Calcutta High Court · AIR 1947 Cal 437
Bengal Tenancy Act, 1885 — Section 168A
High Courts30 Apr 1947
Aswini Kumar Das Gupta and Others Vs Karamat Ali Kha
Calcutta High Court · AIR 1948 Cal 165
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 47
High Courts30 Apr 1947
Anukul Chandra Manna Vs Debendra Nath Dutta and Others
Calcutta High Court · AIR 1947 Cal 386
Civil Procedure Code, 1908 (CPC) — Section 10Transfer of Property Act, 1882 — Section 83
High Courts29 Apr 1947Dismissed
Nibaran Chandra Das Vs Brojendra Chandra Dey and Others
Calcutta High Court · (1947) 04 CAL CK 0035
High Courts29 Apr 1947
Gostha Behari De Vs Purna Chandra De and Others
Calcutta High Court · AIR 1948 Cal 219
High Courts28 Apr 1947
Bhagwat Ram and Another Vs Ramji Ram and Others
Calcutta High Court · (1947) 04 CAL CK 0034
High Courts28 Apr 1947Dismissed
Srinivas Mall Bairoliya and Another Vs The King-Emperor
Calcutta High Court · (1947) 04 CAL CK 0003
High Courts25 Apr 1947
Sm. Parul Bala Ghosh Vs Saroj Kumar Goswami and Others
Calcutta High Court · AIR 1948 Cal 147
Transfer of Property Act, 1882 — Section 53A
High Courts24 Apr 1947Allowed
Taramoni Dassi and Others Vs Mahendra Nath Haldar
Calcutta High Court · (1947) 04 CAL CK 0032
High Courts24 Apr 1947
Mahendra Nath Sardar Vs Mahendra Nath Haldar
Calcutta High Court · AIR 1948 Cal 141
Bengal Tenancy Act, 1885 — Section 104, 26G(1)(a)
High Courts24 Apr 1947
Amulya Chandra Bhaduri Vs Krishnabondhu Roy
Calcutta High Court · AIR 1947 Cal 463
Bengal Agricultural Debtors Act, 1936 — Section 34Civil Procedure Code, 1908 (CPC) — Section 115