High Courts26 Jun 1947
Narendra N. Mitra and Another Vs Nripendra B. Roy and Another
Calcutta High Court · AIR 1948 Cal 208
COURT ARCHIVE
Calcutta High Court judgments, 1947
223 judgments · page 5 of 12
High Courts25 Jun 1947
Golapjan Bibi and others Vs Sarif Ahmed and others
Calcutta High Court · (1947) 06 CAL CK 0007
High Courts25 Jun 1947Dismissed
Golapjan Bibi and Others Vs Sk. Sarif Ahmed and Others
Calcutta High Court · (1947) 06 CAL CK 0003
High Courts24 Jun 1947
Nanilal Roy and Others Vs Raja Gopal Lal Roy and Others
Calcutta High Court · AIR 1948 Cal 154
Bengal Money Lenders Act, 1940 — Section 36
High Courts24 Jun 1947
Asmatali Sharip Vs Mujaharali Sardar and Others
Calcutta High Court · AIR 1948 Cal 48
Bengal Tenancy Act, 1885 — Section 26(f)
High Courts21 Jun 1947Dismissed
Ambica Charan Chakrabarti Vs Rai Ranjan Ray
Calcutta High Court · (1947) 06 CAL CK 0004
High Courts20 Jun 1947
Ardhendu Sekhar Chatterjee and Others Vs Kachem Sheikh and Others
Calcutta High Court · AIR 1948 Cal 75
Bengal Tenancy Act, 1885 — Section 153
High Courts16 Jun 1947
Guno Prosad Kundu Vs Abhoy Hari Sreemani and Another
Calcutta High Court · (1947) 06 CAL CK 0016
High Courts16 Jun 1947Dismissed
Apcharaddin Vs Gurudayal Kapali
Calcutta High Court · (1947) 06 CAL CK 0006
High Courts13 Jun 1947Allowed
Paniruddin Amin and Others Vs Mantazuddin Bepari and Others
Calcutta High Court · (1947) 06 CAL CK 0002
High Courts09 Jun 1947Dismissed
Haroon Tar Mohammed and Company Vs Bengal Distilleries Company Ltd.
Calcutta High Court · (1947) 06 CAL CK 0010
High Courts05 Jun 1947Dismissed
Anil Kumar Ray Choudhury and Others Vs Promatha Nath Roy Chaudhury and Others
Calcutta High Court · (1947) 06 CAL CK 0017
High Courts04 Jun 1947
Birendra Nath Biswas Vs Monorama Devi and Others
Calcutta High Court · AIR 1948 Cal 77
Bengal Tenancy Act, 1885 — Section 143, 26F
High Courts30 May 1947Allowed
Benode Behari Misra Vs Raja Sri Sri Kalyani Prosad Singh Deo Bahadur
Calcutta High Court · (1947) 05 CAL CK 0032
High Courts30 May 1947
Goas Ali Bhuiya and Others Vs Lal Mia and Others
Calcutta High Court · AIR 1948 Cal 27
Bengal Tenancy Act, 1885 — Section 26F(1)(a)
High Courts28 May 1947
Debabrata Mukherjee Vs Satish Chandra Banerjee
Calcutta High Court · (1947) 05 CAL CK 0002
High Courts27 May 1947
Superintendent and Remembrancer of Legal Affairs Vs D.E. Wilsone
Calcutta High Court · AIR 1947 Cal 429
Calcutta Police Act, 1866 — Section 3, 46Criminal Procedure Code, 1898 (CrPC) — Section 417
High Courts26 May 1947
Sailendra Kumar Roy and Others Vs Bank of Calcutta, Ltd.
Calcutta High Court · AIR 1948 Cal 131
Companies Act, 1956 — Section 153A