High Courts11 Sept 1947
Brindaban Shaw Vs Narendra Nath Sarkar and Others
Calcutta High Court · AIR 1948 Cal 192
Criminal Procedure Code, 1898 (CrPC) — Section 144
COURT ARCHIVE
Calcutta High Court judgments, 1947
223 judgments · page 3 of 12
High Courts03 Sept 1947Dismissed
Purnendu Nath Tagore Vs Kanailal Ghoshal
Calcutta High Court · (1947) 09 CAL CK 0005
High Courts01 Sept 1947Allowed
Hardat Roy Misra Vs Municipal Commissioners of Kalna
Calcutta High Court · (1947) 09 CAL CK 0008
High Courts01 Sept 1947Dismissed
Tolaram Nathmull Vs Birla Jute Manufacturing Company Ltd.
Calcutta High Court · (1947) 09 CAL CK 0006
High Courts31 Aug 1947
Must. Rakeya Bibi Vs Anil Kumar Mukherjee
Calcutta High Court · (1947) 08 CAL CK 0007
High Courts29 Aug 1947Allowed
Raj Narayan Kundu and others Vs Shrikh Murad Ali and others
Calcutta High Court · (1947) 08 CAL CK 0005
High Courts28 Aug 1947Dismissed
Haji Mohammad Ekramal Haque Vs Rebati Bhusan Mukherjee and Others
Calcutta High Court · (1947) 08 CAL CK 0001
High Courts27 Aug 1947
Kamala Kanta Ghosh and Another Vs Emperor
Calcutta High Court · AIR 1948 Cal 80
Criminal Procedure Code, 1898 (CrPC) — Section 256Penal Code, 1860 (IPC) — Section 380
High Courts26 Aug 1947Dismissed
Abdul Hai Vs Anwar Ali Layek
Calcutta High Court · (1947) 08 CAL CK 0008
High Courts26 Aug 1947Dismissed
In Re: The Bank of Calcutta Ltd.
Calcutta High Court · (1947) 08 CAL CK 0002
High Courts22 Aug 1947
Bhim Charan Guin Vs Sasi Bhusan Kundu
Calcutta High Court · (1947) 08 CAL CK 0004
High Courts11 Aug 1947
Sarojendra Kumar Dutt Vs Purnachandra Sinha
Calcutta High Court · (1947) 08 CAL CK 0011
High Courts08 Aug 1947Allowed
D.A. Langley Vs L.J. Langley
Calcutta High Court · (1947) 08 CAL CK 0003
High Courts01 Aug 1947Dismissed
Sudhir Kumar Chatterji Vs Mahadeb Chakrabarti
Calcutta High Court · (1947) 08 CAL CK 0006
High Courts31 Jul 1947
RUSTPROOF METAL WINDOW CO., LTD. Vs INLAND REVENUE COMMISSIONERS.
Calcutta High Court · (1948) 16 ITR 57
Patents and Designs Act, 1911 — Section 25(2)(j)
High Courts31 Jul 1947
Rakeya Bibi Vs Anil Kumar Mukherji
Calcutta High Court · (1947) 07 CAL CK 0004
High Courts30 Jul 1947
Commissioners of the Municipality of Howrah Vs Rajendra Nath Das
Calcutta High Court · AIR 1948 Cal 109
High Courts30 Jul 1947Allowed
Rameswara Prosad Bajoria and others Vs Satya Charan Law and others
Calcutta High Court · (1947) 07 CAL CK 0005