COURT ARCHIVE

Calcutta High Court judgments, 1947

223 judgments · page 4 of 12

High Courts28 Jul 1947Dismissed

Rahman Mistri Vs Emperor

Calcutta High Court · (1947) 07 CAL CK 0008

Read judgment

High Courts23 Jul 1947

Haji Goala Vs Emperor

Calcutta High Court · (1947) 07 CAL CK 0020

Read judgment

High Courts23 Jul 1947

Jogindra Nath Roy Vs Dingmi Garoni and Another

Calcutta High Court · AIR 1948 Cal 114

Bengal Tenancy Act, 1885 — Section 174

Read judgment

High Courts18 Jul 1947

Johra Bibi Vs B.I.S.N. Co. Ltd.

Calcutta High Court · AIR 1948 Cal 113

Workmens Compensation Act, 1923 — Section 30

Read judgment

High Courts18 Jul 1947

Abhoy Charan Joddar Vs Bangshadhar Mitra

Calcutta High Court · (1947) 07 CAL CK 0001

Read judgment

High Courts17 Jul 1947

Prag Das Lakhutia and Others Vs Emperor

Calcutta High Court · AIR 1948 Cal 78a

Read judgment

High Courts16 Jul 1947

Khoda Bux Mal Vs Ohadali Mal

Calcutta High Court · AIR 1949 Cal 308 : (1949) CriLJ 563 : 52 CWN 576

Criminal Procedure Code, 1898 (CrPC) — Section 349(1), 349(2), 367, 367(1), 867(1)

Read judgment

High Courts16 Jul 1947

Apcharaddin and others Vs Gurudayal Kapali and others

Calcutta High Court · (1947) 07 CAL CK 0002

Read judgment

High Courts11 Jul 1947

Atul Krishna Roy Vs Manmatha Nath Roy

Calcutta High Court · (1947) 07 CAL CK 0009

Read judgment

High Courts08 Jul 1947Allowed

Manasha Charan Guha Vs Bejoy Sankar Ghose and Another

Calcutta High Court · (1947) 07 CAL CK 0023

Read judgment

High Courts07 Jul 1947

Sadhan Kumar Bhattacherjee Vs Sunil Kumar Bhattacherjee and Others

Calcutta High Court · AIR 1948 Cal 59

Read judgment

High Courts07 Jul 1947

B.N. Chatterjee Vs Dinesh Chandra Guha

Calcutta High Court · AIR 1948 Cal 58

Calcutta Municipal Act, 1923 — Section 291(2)

Read judgment

High Courts04 Jul 1947

Sachindra Nath Kolya Vs Probodh Chandra Sarkar

Calcutta High Court · AIR 1948 Cal 126

Civil Procedure Code, 1908 (CPC) — Section 151, 152

Read judgment

High Courts04 Jul 1947

Governor-General of India in Council Vs Corporation of Calcutta

Calcutta High Court · AIR 1948 Cal 116a

Calcutta Municipal Act, 1923 — Section 141

Read judgment

High Courts04 Jul 1947

Simantini Santra Vs Nani Gopal Santra

Calcutta High Court · (1947) 07 CAL CK 0007

Read judgment

High Courts03 Jul 1947

Charu Chandra Vs Snigdhendu Prosad and Others

Calcutta High Court · AIR 1948 Cal 150

Bengal Tenancy Act, 1885 — Section 88(2)Civil Procedure Code, 1908 (CPC) — Section 80

Read judgment

High Courts02 Jul 1947

Gour Chand Basak and Others Vs Khirode Nath Basak and Others

Calcutta High Court · AIR 1948 Cal 73

Partition Act, 1893 — Section 4

Read judgment

High Courts27 Jun 1947

Kumarkhali Banking Corporation Ltd. Vs Bibhuti Bhusan Pal Chaudhury and Others

Calcutta High Court · AIR 1948 Cal 65

Bengal Money Lenders Act, 1940 — Section 30(1)(a)

Read judgment

High Courts27 Jun 1947Dismissed

Narayan Chandra Basu Vs Rashbehari Banerji

Calcutta High Court · (1947) 06 CAL CK 0008

Read judgment

High Courts27 Jun 1947Dismissed

B.N. Datta-Ray Vs Abdul Wahed

Calcutta High Court · (1947) 06 CAL CK 0001

Read judgment