High Courts24 Apr 1947
Ram Das Pandey and Others Vs King-Emperor
Calcutta High Court · (1947) 04 CAL CK 0007
COURT ARCHIVE
Calcutta High Court judgments, 1947
223 judgments · page 8 of 12
High Courts24 Apr 1947
Sm. Safura Bibi Vs Isob Bepari
Calcutta High Court · AIR 1947 Cal 403
Bengal Alienation of Agricultural Land (Temporary Provisions) Act, 1944 — Section 10
High Courts24 Apr 1947
Ramdas Pandey and Another Vs Nagendra Nath
Calcutta High Court · AIR 1948 Cal 197
Penal Code, 1860 (IPC) — Section 114, 430
High Courts22 Apr 1947Dismissed
Baijnath Narseria Vs Chhotulal Sethia
Calcutta High Court · (1947) 04 CAL CK 0031
High Courts22 Apr 1947
Governor-General of India in Council Vs Dedraj Bajuria
Calcutta High Court · AIR 1948 Cal 168
High Courts21 Apr 1947
Shiv Kumar Prosad Vs The Trustees For The Improvement of Calcutta and Others
Calcutta High Court · (1947) 04 CAL CK 0009
High Courts18 Apr 1947Dismissed
Sarat Chandra Bhattacharjya, Kabya-Vyakaran Sankhya-Vedantatirtha Vs Sri Sri Tarakeswar Shib Thakur and Others
Calcutta High Court · (1947) 04 CAL CK 0019
High Courts17 Apr 1947
Kalidas Chakravarty and Others Vs Sm. Sushila Bala Devi and Others
Calcutta High Court · AIR 1947 Cal 461
High Courts17 Apr 1947
Rajendra Nath Manna and Others Vs Jogjiban Hansda and Others
Calcutta High Court · AIR 1947 Cal 440
Bengal Agricultural Debtors (Amendment) Act, 1942 — Section 37A(1)(c)(iii)Contract Act, 1872 — Section 2(d)
High Courts17 Apr 1947Dismissed
Manick Lal Memani Vs Shiva Jute Bailing Ltd.
Calcutta High Court · (1947) 04 CAL CK 0005
High Courts16 Apr 1947Dismissed
Haripada Saha and Another Vs Gobinda chandra Saha and Others
Calcutta High Court · (1947) 04 CAL CK 0033
High Courts16 Apr 1947
Bhola Nath Dutta Vs Laya Majhi and Others
Calcutta High Court · AIR 1947 Cal 451
Bengal Tenancy Act, 1885 — Section 49F
High Courts15 Apr 1947
Kamini Mohan Vs Mohan Lal Bayeed
Calcutta High Court · AIR 1947 Cal 422
Bengal Tenancy Act, 1885 — Section 144, 153, 153(b)
High Courts15 Apr 1947
Partim Mandalani Vs Ramnath Das
Calcutta High Court · AIR 1947 Cal 408
Bengal Tenancy Act, 1885 — Section 26G, 26G(1)(a)
High Courts03 Apr 1947
Balai Chand Mondal Vs Nibaran Chandra Dass and Others
Calcutta High Court · AIR 1947 Cal 410
Bengal Tenancy Act, 1885 — Section 25J, 26F, 26PCivil Procedure Code, 1908 (CPC) — Section 11
High Courts03 Apr 1947
Najerali and Others Vs Baitulla Mondal and Others
Calcutta High Court · AIR 1948 Cal 174
High Courts03 Apr 1947
Chhedilal Hariniwas Vs Brit-over Limited
Calcutta High Court · (1947) 04 CAL CK 0006
High Courts02 Apr 1947
Central Glass Industries Ltd. Vs Abdul Hossain
Calcutta High Court · AIR 1948 Cal 12
High Courts02 Apr 1947
Purusottam Lal Sarogi Vs Mt. Hawi Bai
Calcutta High Court · AIR 1947 Cal 401
Calcutta Rent Ordinance, 1946 — Section 12(b)Presidency Small Cause Courts Act, 1882 — Section 41Transfer of Property Act, 1882 — Section 111