High Courts24 Jan 1947
Superintendent and Remembrancer of Legal Affairs Vs Multanchand and Others
Calcutta High Court · AIR 1948 Cal 3
COURT ARCHIVE
Calcutta High Court judgments, 1947
223 judgments · page 11 of 12
High Courts23 Jan 1947
Hari Lal Sarnakar Vs Abhoy Charan Jha
Calcutta High Court · AIR 1948 Cal 5
Bengal Agricultural Debtors Act, 1936 — Section 43Criminal Procedure Code, 1898 (CrPC) — Section 195, 253
High Courts21 Jan 1947
Superintendent and Remembrancer of Legal Affairs Vs Makhan Chandra Roy and Others
Calcutta High Court · AIR 1948 Cal 40
High Courts17 Jan 1947
Re Arbn. Munshilal and Sons Vs Modi Bros.
Calcutta High Court · (1947) 01 CAL CK 0024
High Courts17 Jan 1947
Brindaban Chandra Saha and Others Vs Emperor
Calcutta High Court · AIR 1948 Cal 108
Criminal Procedure Code, 1898 (CrPC) — Section 253Defence of India Rules, 1962 — Rule 81(4)
High Courts14 Jan 1947
Naba Kumar Roy Chaudhury and Others Vs Prafulla Chandra Chaudhury and Others
Calcutta High Court · (1947) 01 CAL CK 0022
High Courts14 Jan 1947
Superintendent and Remembrancer of Legal Affairs Vs Amari (Charan) Tikadar and Others
Calcutta High Court · AIR 1948 Cal 4
Criminal Procedure Code, 1898 (CrPC) — Section 417
High Courts14 Jan 1947
Governor-General of India in Council Vs Corporation of Calcutta
Calcutta High Court · AIR 1948 Cal 8
Calcutta Municipal Act, 1923 — Section 127(a), 127(b), 141
High Courts14 Jan 1947
Sm. Patta Kumari Bibi Vs Nirmal Kumar Sinha
Calcutta High Court · AIR 1948 Cal 97
Limitation Act, 1963 — Section 10
High Courts14 Jan 1947
Zafar Md. Sarkar Vs Emperor
Calcutta High Court · AIR 1947 Cal 382
Public Health (Emergency Provisions) Ordinance, 1944 — Section 11
High Courts14 Jan 1947
Bama Charan Gain and Others Vs Jitendra Nath Chakravarty
Calcutta High Court · (1947) 01 CAL CK 0002
High Courts13 Jan 1947
Hossain Ali and Another Vs Kala Chand Ghose and Others
Calcutta High Court · AIR 1947 Cal 444
Bengal Tenancy Act, 1885 — Section 26FCivil Procedure Code, 1908 (CPC) — Section 105(2)
High Courts13 Jan 1947
Sm. Rajabala Vs Sm. Sukumari Debi Haldar and Another
Calcutta High Court · AIR 1947 Cal 441
Transfer of Property Act, 1882 — Section 111West Bengal Non-Agricultural Tenancy (Temporary Provisions) Act, 1940 — Section 3
High Courts10 Jan 1947
Nani Gopal Ghosh Vs Nripendea Nath Chatterjee
Calcutta High Court · (1947) 01 CAL CK 0023
High Courts10 Jan 1947
Superintendent and Remembrancer of Legal Affairs Vs Fate Chand Baid and Others
Calcutta High Court · AIR 1948 Cal 39
High Courts10 Jan 1947
Superintendent and Remembrancer of Legal Affairs Vs Sona Mia and Others
Calcutta High Court · AIR 1948 Cal 95
Penal Code, 1860 (IPC) — Section 147, 332, 34
High Courts09 Jan 1947
Sukumar Bose Vs Emperor
Calcutta High Court · AIR 1948 Cal 116
Public Gambling Act, 1867 — Section 11
High Courts09 Jan 1947
Bhagirath Chandra Das and Others Vs Emperor
Calcutta High Court · AIR 1948 Cal 42
Companies Act, 1956 — Section 131, 134, 134(4), 82
High Courts08 Jan 1947
Gopal Chandra Haldar Vs Nepal Chandra Mondal and Another
Calcutta High Court · AIR 1948 Cal 81
Bengal Agricultural Debtors Act, 1936 — Section 40A, 8
High Courts08 Jan 1947
Prafulla Chandra Ghosh Vs Ramesh Chandra Ghosh
Calcutta High Court · AIR 1948 Cal 74
Civil Procedure Code, 1908 (CPC) — Section 42