High Courts(1872) 09 CAL CK 0009

Gaurinath Mookerjee vs Madhumani Peshakar

Calcutta High Court · Decided on 6 September 1872

CASE NUMBER
Reference, No. 11B

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

Judgment

1 paragraphs · 28 words
1.

We are of opinion that the principles which governed the English cases cited by the Judge are applicable to this country, and that his decision was correct.